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[Cites 25, Cited by 0]

Andhra Pradesh High Court - Amravati

Dr.Md.Touseef Ahamad, vs The State Of Andhra Pradesh, on 7 February, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

WRIT

RAs

484

iN THE HIGH COURT OF ANDHRA PRADESH: AT AMARAVA
iSpecial Original durisdiction)
MONDAY, THE TWELFTH DAY OF FEBRUARY
TWO THOUSAND AND TWENTY FOUR

'PRESENT: =
THE HONOURABLE SRI DHIRAJ SINGH THAKUR, CHIEF LR
AND A 8 ~

THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAG

PETITION Nos: 29133, 30215, 30273, 30387, 24864, 25056, 33224 & 33372
OF 2023; $08, 2033 2034 & 2802 OF 2024

WRIT PETITION NO: 29133 OF 2025

Behyeen:

f.

ond

KS

4O.

bog

i Chandra Sekhara Reddy, S/o. LV. Subba Reddy, Aged about 54 Years,
CecJunior Lecturer in Sericuiture, Government Junior College, CAHNDUNL,
Prakasam District.

P. Venganna, S/o. FP. Krishna Murthy, Aged about S4 years, Qeo Junior
Leefurer in Sericulture, Gavernment Juniar College, Nandikotkur, Nandyal
Dustrict.

S Vilaya Vani, Wo. P.Venganna, Aged about 53 years, QceNuniar Lecturer in
Sericuture, Goverment Junior College, Nandikotkur, Nanayai District
yVoRama Krishna, Sfo. ¥.V. Subramanyam, Aged about SB? years,
Cion:dunior Lecturer in Computer Science & Engineering (OSE) Government
Vocational Junior College, B.Carnp, Kurnool.

AiKrishna Mohan, Sfo. N. Venkata Subbaiah, Aged about 57 years,
Occ Junior Lecturer in Electronics Engineering Technician (EET) Government
Vooational Junior College, B.Gamp, Kurnool.

NAMiiaya Sekhar, S/o. N.Anjaneyulu, Aged about o4 years, Deo Junior
Lecturer in Commerce (Office Assistantahin) Government Vocational Junior
Gollege, 5.Camp, Kurnaol,

¥.Krupakar, S/o. T. Swami Das, Aged about SY years, QcoNuniar Lecturer m
ET. Gevernment Junior, Alur, Kurnool Gestrict.

BR Jayachandra, S/o. B. Venkata Subbaiah, Aged about S68 years, Qee Junior
Leeturer in Sericulture, Government Junior College, Tanakallu, Sri Satyasai
District

N.Nallanna, Sfo. N.P. Hanumappae, Aged about 58 years, Oc. Junior Lecturer
in EET, Government Junior College, Alur, Kurnool District.

M. Vaddi Kasula Naidu, Sfo. M.Rammapna, Aged about 55 years, Ooo. Junior
Lecturer in Sericulture Government Juror College for Girls, Macdanapally,
Annamayya District.

N.Ramulu, S/o. N.Chalapathi, Aged about 58 years, QcaJunior Lecturer in

r i
Fypewriting and Shorthand (0.4. Group}, Government Junior College, Paridi,
Anantapuram District.

.G.Ramanianeya Prasad, S/o. G.Reddappa, Aged about S4 years, Qoe Junior

Lecturer in Sericulture PVC, Government Junior College, Vayalpadu,
Annamayya Distict


AND

TAM. S.Suvarna, Dfo. D.0. Samuel, Aged about S¥ years, GeesJunior Lecturer
in OA. B.R., Government Junior College, Punganoor, Chittoor District.

MLM.D. Amiruddin, So. M.D. Jahhiruddin, Aged about 54 ysars, Oco Junior
Lecturer in EET Gaver ment Vocational Junior Callege, Chittoor.

S.S.Sanaula, Sioa. SAlarn Saheb, Aged about 55 years, Occ Junior Lecturer in
Sericulure Government Junior College (Bays), Kadin, Sr Satyasal District,
T8.MLD. Brahmanandarn, S/o. MO. Lingaiah, Ages about $9 8 years, Oce Junior
Lecturer in Mecharical & Auto Mobile Engineering, Government Junior

College, Aimakur, Narayal District,

VP. Ravi Kumar, Go. F.Nagendra Rao, Aged about 53 years, DeeJunior
Lecturer im Sarioulture, Government Junior College, Atmakur, Nancyal
Custrict,

18.0, Thrumaleswara Reddy, So. CV. Siva Reddy, Aged about 57 years,
OeeJunior Lecturer in Mechanical & Automobile Engineering, Governrnent
Junior Collage, Nandikotkur, Nandyal District,

12.G.Prakasa Reo, Slo. G Ch Subbaiah, Agud about S4 years, Oco Junior
Lecturer in Mechanical & Automobile Engineeving, Government Junior
Collage, Srisailam Project, Srisallar, Nandyal Dis trict,

2U.B. Shankarappa, S/o. B.Peddanna, Aged about 58 years, Oce Junior Doe
in Sericulture, Government Junior College, Chilamatiur, Sx satyasai Dis!

21.4.Prabheker, Sfo. A Hanumantarpa, Aged about 55 years, Oc
Lecturer in Eleetronic Engineering Technician Government Junior
(Sirls}, Hindupur, Sri Satyasai District.

s2.K¥. Prasad Reddy, Sic. K.Nerayans Reddy, Aged about 56 years,
Gcedunior Lecturer in Serlculture, Government Junior College, Uravakonda,
Anantapur,

23.0.N. Jagadeesh Babu, S/o. O.N. Naga Raju, Aged about 54 years, Doo Jurver
Lecturer in Commerce (0.4) Government Junior Vocational College, Kupram,
Chittsor District

é4§.G.Hari Prasad, Sic. G Vasudeva Rao, Aged about 5S years, Oce Juror
Lecturer in Mechanical and At tomebie, Government Junior College,
Tadipatri, Anantapur District

aus. Satendra Kumar, S/o. 4.8. Srinivasa Raa, Aged about $4 years,
MceJunior Lecturer in Cha Engi gineering Technician Government Junior
College (Girs}, Anantapur.

28.G.Vijaya Bharathi, Dio. G.Ramatinga Reddy, Aged about S8 years, Oeowdunior
Lecturer in Medical Lab Technigan Government Junior Collage (Girls),
Anantapur,

2?.GSiva Prakash, S/o. G.K.B. Ramaiah, Aged about 53 years, Oce Juror
Lecturer in Electronics Engineering Technician Governrnent Vocational Junior
Gollege, Anantanur.

28M. Sampath Kumiar, S/o. M.Shive Shankarappa, Aged about §9 years,
Qeo Junior Lecturer in OA. Government Junior Coflege, Ranskal.

Petitioners

ty
juni OF

o
r GColege

1. The State of Andhra Pradesh, Represented by iis Chief Secretary to

Gove minent of Andhra Pradesh, Secretariat Suildings, Velaganud!, Gurvtur.
2. Stale of Andhra Pradash, Reoresented by iis Principal Secretary, Finance
Deparment, Secretarial Guildings, Velagapuci, Guntur.


State of Andhra Pradesh, Represented by its Frincloal Secretary, Schou!
Education, Secretariat Build ings, Velagapudi, Surnuy,

The Commissioner of intermediate Education, Tadepalll, Guntur Distric
Regional Jaint Director, Guntur, Guntur District.

Regional Joint Diractor, Kadena, Radapa District.

Bsa

Or be

Respondents

Petition under Anicie 228 of the Constitution of india is filed praying that in the
gyoumsiances stated in the affidawi Hied therewith, the High Court may be pleased
fo issue a Writ or direction more particularly in the nature of Writ of Certiorari, calling
for sll connected records including the impugned provisions of Section 3 Sub-Sectian
S) of Andhra Pradesh Regularization of Services of Contract Employees, Act 30 of

2089 so far as excluding the Part Time Junior Lecturers (Vocationaly/Petitioners for
regularization and also the G.O.Ms.No.114, Finance Department, dated 21.10.2023
sO far as in not extending the benefit of regularization in respect of contract Junior
Lecturers only and in denying the regularization to the Petitioners who are Part Time
a nier Lecturers (Vocational) as legal, improper, unjust, arbitrary, no rational and

islation of Articles 4 and 16 of the Constitviion of India and further direct the
Respondents No.l fo § to reguilarize the services of the Part Time Junior Lacturars
prior fo the Junior Lecturers appointed on confract basis with alf consequential
banefits Including pay scales, Senionty and other anolumenis etc...

IA NO: 2 OF 2023

Petition under Section 161 CPC is fled praying that in the circumstances
stated in the affidavit Med in supoart of fhe writ petition, the High Court may be
tieased to direct the Respondents No.i fo 6 fo regularize the services of fhe
Petitioners as Part Time Junior Lecturer (/ocationa as was done in case of
regularization of the contract teachers, forthwith, pending disposal of the Writ Petition

No. 28133 of 2029, on the fle of {he High Court.

i& NO: 3 OF 2023

Petition under Section 144 CPC is filed praying that in the circ sumetances
Stated in the affidavit fled in support of the writ peti tion, the High Court may be
pleased fo direct the Respondents No.1 fo 6 net fo All up the regular vacancies in
which the Petifloners are working as Part-Time Lecturers for the last rnore than 36
years, forthwith, pending dispasal of the Writ Petition No. 29433 of 2025, an the He
of the High Court.

i& NO> 4 OF 2623

Petition under Section 184 CPC is fled praying that in the circumstances
Stated in the affidavit led in support of the writ petition, the High Court may be
Dleased fo direct the respondents No.2 to 6 to reguiarize the services of the
petiioner/parttime lecturers on per with the contract lecturers working my the
eguoation depariment by applying circular Memo Na 2008700/FIND-
HROPDPP(OCEVS82/2023, dated 12-12-2025 to fhe petitioners also, pending
disposal of the Writ Pett tion No, 284383 of 3 23, on the fle of the High Court,


IA NO: 8 GF 2023

Petition under Section 161 CPC is fled praying Anat in the circumstances
sigied in the affidavit fled in support of the writ peition, the High Court may be
pimased fo suspend the operation of the Circular memo Noe. 20897 02/F INO4-
HROPDPP(OCEV82/2025, dated 13-12-2028 and consequential Dreceedings therein
issued by the respondents, pending : disposal of the Writ Petition No. 20153 of e033,
an the file of the High Court.

The pettien coming on for hearing, upon pers ing the Petion and the
affidavit fled in support thersof and the order of the High Court, dafed 08.04 2034
Made herein upon hearing the argume ents of SRUK RAGHU VEER ¢ Advocate for the
Patiioners, GP for Services | for Respondent Nos.1 & 2, GF for Services Hl for
Respondent Nos.3, 5 & 8, Smt Santhi, Standing ¢ Counsel for Respondent No.4.

WRIT PETITION NO: 30273 OF 2029

Sehvean:
7. B Venkata Ramana, S/o &. oanyasayya, Aged 55 years, Junior Lecturer,
Govt. Junior College, Bheemn unipatnar, Bio D.No 15-12-58, Nookalamma

Tempie Street, Sheer unpainan, Visakhapatnam District.

MV. Satyanarayana, Sfo M. Subba Rao, Aged 85 years, Junior Lecturer,

Payakargopela, Rio O.NG.6-13-194, Pathabazar Street, Nobbarthota, Turk,

Kakinada District.

3. 7, Appalanaidu, Sio Late T. Pydithalli, Aged 55 years, Junior Lecturer, Grad.
Junior College, C Chodavaram, Rio D.No.18-684, Galali Nagar Colony,
Chodavaram Vilage, Anakanalll [Nstrict,

4 J. Bala Krishna Reddy, Sfo J Narayana Reddy, Aged 55 years, Junior
Lecturer, Govt. Junior College, V. Madugula, Rio D.No.S-1. Saisinivas
Enclave, Maddilanalem, Visakhapatnam.

5. D. Soteswara Rao, Sfo 0. Oni inmam Naidu, Aged 58 years. dunior Lecturer,
Gevi. Junior College, Chodavaram, Rie D.Ne 1a 152, Kotaveaihi,
Chodavararmn Vilage, Anakapall [istric

Nw

& Ch. Bhanoli Rao, S/o Ch. Madhusurlans Rao. Aged 58 years. Junior Lecturer,
Govl. Vocational Junior College, V! isakhapatnam, Rig ONO. 8-2/80, Fiat
NoiOS, Vasavi Enclave, Sakkannanalem, Near 0 Mart . Visakhap atnan.

?. Vo Sarna, Wo 8 - Mona ani Kurriar Raju, Aged §5 years, Junior Lenturer, Govi,
Junior College, Sheemunipatnam Ryo D.Ne.14-28-3, Subhash Street,
Sheemunipainam, Visakhspainan Sst a

&. B. Govinda Ras, Gfo B. Akku Naidu, years. Jurtor Lecturer, Govt.

dunior College, Anakapalll, Avo T
Qon. Sivalayam, Kothavalasa Visi

w. K Raia Rao. Sio Nooka Naidu, Aged years, Junior Lecturer, Govt
Yooational Junior College, Visakhap ainam, Rio Fiat No.g08, Sowbsays
Residency, Yelamanchif, Anakapalll Qistrict,

1D.V.MU Jaya Raa, Sfo V. Satyanarayana, Aged 55 years. Junier Lecturer, Govt
Junor College, Anakapalll, Rio Plot No.28, Laxmi inarayana Nagar Ring Road,
Anakapall,

Gate Jagannadham Layout,


TIM. Usha Rani, Sio G. Narasinga Rac, Aged S38 years, Junior Lecturer, Govt
Vocational dunior Collage, Visakhapatnam, Rio O.No.5-584, SHS Nagar,
Ravindra NagarVisakhapatnam,

12. RK. Lakshmi Prasad, Sfo Eswara Rao Patnaik Aged 58 yeers. Junior
Lecturer, Govt. Vocational Junior College, Visakhapatnam Rio Flat No.OF o.
Sterling Heights, Near Seven Hills, Ramnagar, Visakhapatnam.

13.M. Srinivasa Rao, Sfo M. Jagannadh, Aged 53 years, Junior Lecturer, Govt.
Junior College, Ralam, RYD.NoJ2-17-4 Lakshmiganapathi Colony, Poot Bagh,
Near Subramanyam Temple, Vizianagaram.

Petitioners
AND

1. The State of Andhra Pradesh. Rep.by Principal Secretary, Higher Education
Department, Secretariat, Velagapudi, Amaravatl, Guntur District.

é. The Commissioner of Collegiate Education, Gavarment of Andhra Pradesh,
Garudadr KK Towers, Sri Lakshrni Narasimha Colony, Mangalagii, Guntur
District.

3. The Board of Infermediate iducation, Rep. by its Secratary, R.No.4 143,
2nd, 3rd and 4th floors, Fawar Elite, Beside Sono-vision, Tadepalll, Gurirtur
District, Pincede 522504,

Respondents

Petition under Article 226 of the Constitution of india is fled praying that in
the ciroumstances stated in the aNidavit fied therewith, the High Court may be
pleased to issue an sppropriate wrk, order or direction more particularly one in
the nature of writ of Certiorar!, calling for all connected records relating ta
provisions of Sub-Sections (8) and (6) of Section 3 of the Andhra Pradesh
Reguigrisation of Services of Contract Employees Act, 2023 (Act No.30 of 2023}
in so far as excluding the Vocational Junior Lecturers/netitioner for regularization
and also G.O.Ms.No.114, Finance Deparimant dated 21.10.2023 in so far as not
extending the benefit of regularization in respect of Junior Lecturers (Vocational
working on Minimum Time Scale basis and in denying the regularization fo the
petitioners who are Junior Lecturers (Vocational) as Megal, improper, unjust,
arbitrary, irrational and violative of Articles 14, 16 and 21 of the Consttufien of
india and further direct the respondents fo reqularise the services of the
peltioners as Junior Lecturers with effect from ther intial dates of appaintment
wih all consequential benefits including pay scales, seniority and other
emoluments, etc. before considering the cases of Contract Lecturers.

[A NQ: 2 OF 3009

Patition under Seetion 151 CPC is filed praying thal in the circumstances
stated in the affidavit fled in suppor of the writ petition, the High Court may be
pleased fo stay all further proceedings of G.O.Ms. No.di4, Finance Department
dated 21.10.2023. pending disposal of the Writ Petition No. 309423 of 2023, on
the fle of the Hon: ble High Court.


iA NOo 2 OF 2028

Petition under Section 157 CPC js ted praying thal in the circumstances
Slated in the affidavit Med in Suppo af the wri petition, the High Court may be
pleased to suspend the Cirowlar DL S.12. 2083 | in 80 far gs requiarizati on of Contract
Junior Lecturers in the dunier Colleges 8 concerned, pending dispasal of the Wiit
Petiion No, 30273 of 2023, on the file of the Nigh Court.

The petiien corning on for eang. upan perusing the Patton and the
affidavit fied in support thereof and the order of the "ai igh Gourt, datad G8 IN ened
made herein upon hearing the arguments of SRLMANQU RUMAR RETHAPL
Advocate for the Petitioners, GP for SERVICES Hf for Respondent Nos] & 2
Sr. Raja Rarsewar Reddy, Standing Counsel for Respondent No.3.

WRIT PETITION NO: 30275 OF 2023

Behveen:

}. E Linga ese oo. Sambi Reddy, Age 30 Years, Orc. Unemployee,
Rfo.H No. 3-126, Komerapudi Vilage, Satienanaili Mandal, Guntur District,
O.Sresnivasa Reddy, S/o. O.Nanumanths Reddy, Age 41 Years, OQee.
Unamployee, Polepalll Vilage & Past, Ramagit Mandal, Anatapur Distriet,

GS .Suresh Kumar, S/o. G.Ranganna, Age 38 Years, Occ. Unernplioyee,
Sio. Wei4-A, Kasapuram Vilage & Post Gauniakal Mandal, Ananiapur District
4. o Manohara, Sia. J Nett kallu, Age 37 Years, Occ. Uinemployee, Rio. Roam,

VY272, Krishna Hostel, SK Univ ost, Analapur District,

5. KR .Narasinha Rao, Silo. Ruf Shandraiah, Age 47 Years, Occ. Unemployes, Ayo.

K.S.Agraharam Village & Post, Chitvel Mandal. Annamayya District.

8 JV Krishnaiah, Sfo. J Subbarayucu, Age 46 Years, Cac. Unempinyee, Ayo.

Vanthatipalli Post, Skidavatam Mandal, Kadana District,

*. LSai, Sfo Chant, Age 234 years, Occ . Research Scholar, fa 8-1O/4.

Dasivireddypeta, Peddapudl (Mandal, East Godavari Olstrict
8. G. Mohan, Sio Manohar, Age SO years, Occ . Rasearch Schola  RYo 10-2,

Pusapatiraga (Mandal), Vizianagaram District.

8. S.Rayamma, S/o Bslaralu, Age 32 yeas, Qce . Research Scholar, Rio 2-444,

Uoparanalll, Ananthapur Mandal & Diswict.

TOY V Narendra Kumar, Sfo Narsaiah Age © 38 years, Occ . Research Scholar,

Rio 1-82, Racherla (Post, Vilage, Man dah, Prak: aan Diainct,

VER. Sai Krishna, Sfo Kondail Rap, Age 32 years, . Research Scholar, Rio

2-74, Muppavaram (Post), J. Ponguru (Mandafi, * Prakash mm Distrint,

12. P Sravani Kumar, Dio Subba Rao, Age 33 years, Gece. Reasearch Scholar, Avo

Peddapainam (Post), Machilipainairl (iviandall, Kashna District,

13. Thadepalll Karthik Sai Rar, Sfo Srinivasa Rac, Ges | nemployee, Rio 3.

110, OV VSS. Fancy, Ohanugudem Road, Kalkafuru, Eluru District

Petitioners

i

On

1. The State of Andhra Pradesh, Rep. by ils Princ} ipal Secretary to Government,
Finanee (HR-I), PLO & Polioy Department, Secreta: nat, Velaganuecl, Gurtur
District.


2. The Government of Andhra Pradesh, Rep. by Principal Secretary to
Governman, Higher Education Deparment, Secretariat, Velagapudh, Guntur
District .

Respondents

Patiion under Article 228 of the Constitution of india is fled praying that in the
croumstances stated in the affidavit fled therewith, the High Court may be pleased

to issue a writ order ar direction especially ane in the nature af writ of MaNUAMUS
declaring that

@} Section 3 of Act 30 of 2023 (AP. Regularization of Sendce or Contract
Employees 202/38) is Hegal and ultravires Articles 14 & 16 of the Carstfution
of india.

&}) Further declare that the Act is unworthy able as it is in confined with and runs
contrary to the Provisions of the Act 2 of 1994, nohwithstanding the nan
obstantive clause in Section-2 of the impugned Act,

c} Declare Section-3 of Act 30 of 2023 as if is unworkable owing to Sub Sectian
2 of Section-1 as no person can be said fc be appointed on contract basis on
ar before 02.06.2044. fn the present State of Andhra Pradash and as no
Person appointed on Contract Basis can be conmiinuing as a Contract
appointment itself fixes the tenure.

G} Proviso under Sub Section 4 af Sacton-3 cannot be trasied as expanding to
scope of either sub sention-2 of seetion-4 or Sud section-1 of sectian-2,

@} Further declare that no consequential action can be taken in the pursuance of
Section-3 of Act 20 of 2023.

) Further declare that G.O.Ms.No.114 dated 21.10.2033 ic also Hegal and
arbivary and therefore same is Hable io be Sel & Side.

iA NO: 1 OF 2023

Petition under Section 154 cpr is Hed praying that in the
circumstances stated in the affidavit fled In support of the writ petition, the
High Court may be pleased to Suspend the operation of the impugned
S.O.Ms.No.ti4 dated #£1.10.2023, pending disposal of the Writ Petition
No.d0279 of 2023, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the
alidavil fled in suppor thereof and the order of the High Court, dated
08.07.2024 made herein UPON hearing the arquments of SRESRINIVASA
RAG MADIRAJU Advocate for the Pettioners, GP for Servines | for
Respondent No.1, GP for services Hi] for Respondent No.2.


WRIT PETITION NO: 30307 oF a0en

Botween:

1. V Padmanabhea Raddy, Sfo. V Krishna Raddy, Aged about S¥ years, Ooe,
Junior Lecturer in Cadi Engineering Tachnigian, Government Junior College,
Rayachatty, Annamayya Districy,

é. A.Srinivas, Sfo. A.Krishna Murthy, Aged about 58 years, QOoe, Junior Lecturer

in Medical Lab Pechriclan, Government Junior  Coflage (Boys),
Oharmavaram, Salyasal [istrict

K.Sreenivasulu, Sis. KC. Thimmanna, Aged about 69 years, Qee. Junior
Lecturer in Medics! Lab Technician, Savernment junior College.
Kalyandurgam, Ananthanur District,

4. M Shanthi, Wo. K.Bhaskar, Aged about 88 years, Goo. Junior Lecturer is
Medical Lah Tachnich n, Government Vocational Junior College. Ananthagur,
Ananthapur District.

U. Negs Raju, Svo. U Venkata Swarry, Aged about $9 ¥ars, Qe. Junior
Lechyer in Accounts and Taxation, Government Vocational Junior Gallege,
Rurnoal, Kurnool Dietiey.

fat

on

Pativioners
AND

wens

State of Andhra Pradesh, Represented by Ns Chief Secretary to Government
of Andhra Pradesh, Secrejariat Buildings, Velagapudi, Guntur

Sate of Andhra Pradesh, Reoresented by ie Principal Secretary, Finance
Department, Secretariat Rulidings, Velagapudi, Guntur

State of Andhra Pradesh, Represented by ts Principal Secretary, Schoo!
Education, Secretariat Sulldings, Velagapudi, Guntur

The Commissioner of infermediate Education, Tadepalll, Guntur Distict
Regional Joint Directoy, Kedgoa, Kadapa District.

Regional Joint Director of} fermedisie Education, Kadapa, Kadapa District

MN

ha Ot Be

Respondants

Petition under Article 296 of the Constitution of indig iS Hed praying that in the
circumstances stated in the afidavit fled therewith, the High Court may be piegsed
fe issue a Writ or direction ors particularly in the nature of Writ of Certioran, calling
for all cormected records including the impugned provisions of Section 3 Sub-Section
(3) of Andhra Pradesh Regularization of Services of Cantract Employees, Act 30 of
2023 so far as excluding the Part Time Junior Lecturers (VacationalvPetiionars for
reguianization and aise the G.OMs. Nodd4, Finanoe Deparment, dated 21.10.2023
So far as in note dending the benefit of raguiarization in reapect of cortract Junior
Lecturers only ane in denying the regularization in the Petitioners whe are Bart Time
Junior Lecturers (Vocational as iegal. imearoper, unlust, arbitrary, no rational and
vidlaiion of Articles 44 2 iS of the Constitutian of incis and further direct the
Respondents No.1 to 8 to faguianze the services of the Par Time Junior Lecturers
prior to fhe Junior Lecturers appointed on comract basis with all consequential
berafifs including pay scales, Serdority and other emoluments etc. .


IA NO: 2 OF 2033

Pattion under Section 151 CPC is Med praying that in the circurnstances
Stated in the affidavit Hed in Support of the writ petition, the High Court may be
pleased to direct the Respondents No.1 fo 6 ip raguiarize the sendees of the
Petitioners as Part Time Junior Lecturer (Voogtional) as was done in case of
regularization of the contract teachers, forthwith, pending disposal of the Writ Petition
No. 20397 of 2025, on the Mle of the High Court,

s
%

iA NO: 3 OF 2023

Petition under Section 151 CPC is fled praying that in the circumstances
stated in the affidavit fled in Suppart of the writ petition, the High Court may be
Pleased to direct the Respondents No.1 fo 8 not in fi up the regular vacancies in
which the Petitioners are working as Part-Time Lecturers for the fast more than 30
years, forthwith, pending dispasal of the Writ Patiion No 30397 of 2025, on the fis of
the High Court,

The petition coming on for hearing, upan perusing the Petifion and {he
affidavit fled in Support thereof and the order of the High Court, dated 08.04 2004
made herein upon hearing the arguments of SRLICRAGHU VEER Advocate for the
Petitioners, GP for Services | for Respondent Nos} & 2, GP for Services I for
Respondent Nos.3, 5 & 8. emt Santhi, Standing Counsal for Respondent Nos.

eg

WRIT PETITION NO: 31884 OF 3093

Setween:

1. Tammuluri Rajesh, Sfo Chandra Rao, Aged about. 37 years, Ooo. Un
Employee, Rio S-180/19, Lingarngurtia Agraharam, Agraharam, Suntur,
Guntur District, Andhra Pracdesh-S22804 |

&. Gavara Saikumar, S/o Gavara ornvasa Rac, Aged about. 28 years, Ooc. Un

Employee, Rfo D No t-47. B C Galeny, Gurugubitiy Pedagudaba,

Vizayanagaram, Vizayanagaram District, Andhrs Pradesh-835483,

& Ganesh Sumar Ral, Sfa G Ramachandra Rai, Aged about. 36 years, Deo.

Uin Employee, Ryo p. No. 8-424-4, Kadir, Ananthapur District, Andhra

Pradesh-5 74591,

4. M Gururmurthy, Sio M Eerabommaiah, Aged about 35 years, Gne. Un
Employee, Rio O. No. T4.92 Mahanthanuram, Rimdurol, Kadararnpalll,
Kundurnl Mandal, Ananthapur Cistrict, Andhra Pradesh-81 S768,

S. Thongolla Ramesha, Sfo T Timmanna, Aged about 32 years, Oce. Un
Employee, Rio 2/0 2nd Ward, Kogile Thots, Holagunda, MUddalamani,
Kurnool, Kurnool Disiriet, Andhra Pradash- 518348

pas

Petitioners
AND

1. The State of Andhra Pradesh, Reo by Chief Secretary to Government of
Andhra Pradesh, Secretariat Biudidings, Velagapudi, Ainaravathi, Guntur
Distiet. Andhra Pradesh.


&. The State of Andhra Pradesh, Rep by is Secretary fo Gaverment, Legal ane
Legislative Affairs ane Justice, Law Department, Secretariat Buildings,
Velagapudi, Amaravathi, Guntur District Andhra Pradesh.

The State of Anchra Pradesh, Rep by ifs Frincipal Secratary, Department of
(F & P} Finance and Pianning, Secretariat BSuldings, Velagapur,

ist

Respondents

Petition under Anicle 228 of the Constitution of india is fled praying that in the
croumstances stated in the affidavit fled therewith, the High Court may Se pleased
in Issue @ writ, order or direction more particularly one in the nature of WRIT OF
MANDAMUS Declaring the Section 3 of Chapier-il of Andhra Pradesh Reguiarisation
of services of Contract Employees Act, 2025 (Act 30 of 2023), Dated S0.10.9083. is
Null and Void, Ultra vires, Unconstitutional, without Lagisiative competence and
violative of Articles 14, 16, 24 of Constitution of indie and Sst a asia the sarne and
also declare the G.0.Me No.4 34, Dated, 21.16.2023 issued ny the Grd respondent is
Hegal, arbitrary and set a side the Same and Consequently diract the reapondants
nol fo reguiarize the services of the contraci employees pursuant to the above Act 20
of 2025 and G.O.Ms No. 114, Dated. 21.30.2023.

i& NO: 2 OF 2023

Patiion under Section 157 CPC & fed praying that in the orcumstarnes
Stated in the affidavit fled in Support of the writ petitian, the High Court may be
pleased to Stay the operation of the Section 3 of the Andhra Pradesh Reguiarisation
of services of Contract Employees Act, 2022 ( Act 30 of £023), Dated. 20.10.2029
am the G.O.Ms.No.i14, Dated. 27. TO 2023, panting dispasal of the Writ Pedifien
No. 37854 of 2023, an the fle of the Migh Court

The petiion corning on for hearing, upon perusing the Pefifien and the
affidavit fled in support thereof and the order of the High Court, dated 68.07 2024
made hersin upon hearing the arguments of SRLSUDHIR MATTEGUNTA Advorate
for the Petiiionars and GP for Services | for Respondents.

WRIT PETITION NO: 39098 OF 3093

Between:

1. RV Prasada Ran, So RLNaidu, Aged about 89 years, Deo. Junior Lecturer,
Gsoverrenient Jurdor College, Sesthanagaram, Parvathipuram Manyam District
M. Venkateswars Rao, Sfo Xrishna Rao. Aged about 58 years, Geo. Junier
Lecturer, Governrnent  dunior College, FParvathinuram, Parvadiipuram

pa

Manyern [istrict

Sofu Rajesh, Sfo Lakshmans f ao, Aged shout 87 years, Cee. Junisr
Lecturer, Government Junior College, Makkuva, Parvathipuram Manyam
District

4. Vo Babl Raa, Svo Vv. Danababu, Aged about SY years, Occ. Junior Lecturer,
Government Junior Gallege, Parvathipuram, Farvathipuram Manyam District
Pola Venkata Gori Krishna. Sfo Late China Setyanarayana, Aged about 57
years, Oce. Junier Lecturer, Government Junie Sdllege, Baliiceta,
Parvathipuram Manyarn [istrict

tad
waa
t
i

oH


Kanpiredd! L. T Mura Manohar, Sio K. Rama Rac, Aged about 53 Years,

Occ. Junior Lectures, KIM Government Junior Gallege, Neliimaria.

Vislanagaram [istrict

Pall Dhananiaya Neldu, S/o Srearamulu, Aged about 59 years, Ore. Junior

Lecturer, C.K UM Goverment Junior Collage, Nellimaria, Vizianagaram Districs

5. Kalla Govinda Rao, Sfo K. Ramu Naidu, Aged about 5? years, Oce. Juror

Lecturer, Government Junior Collage, Srungavarapukata, Visianagaram

District

SV Sanyasi Rao, Sin Late S. Narayanappala Naidu, Aged about §5 years,

Gee. Juror Lecturer, Government Junior College, Sajapathinagaram,

Vislanagararm Distriot

JOMS.S. Varma, Sfo Bangar Raju, Aged about 55 years, Occ. Junior Lecturer,
Governmant Junior College, FPaderu, Afluri otharama Raju Distriet

TLE. WY Sambrajyam, S/o B. Same! John, Aged about 8? years, Oex. Junior
Lecturer, Government Junior College (8), Racli, Sri Satya Sai Cisirict

12. Sunkara Venkata Ramana, Sfo S. Appala Naidu, Aged about 55 years, Onc.
Senior Instructor, Government -- Juniar College, Gajapathinagaram,
Vigianagaram District

13.P. Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged about 54 years,

Occ. Senior instructor, Governrnent Juror College, Atmakuru, Nandyal

District

ra

mm

Es

Patitionars
AND

1. The State of Andhra Pradesh, Rep. by its Chief Secretary to Government of
Andhra Pradesh, Secretariat Budding, Velagapudi, Guntur Disiries

&. The State of Andhra Pradesh, Ren. by its Principal Secretary, Finance &
Planning Depariment, Secretariat Suliding, Velagapudi, Guntur Sistriet

3. The State of Andhra Pradesh, Rep. by its Principal Secretary, Schoo!
Education Department, Secretariat Budding, Velagapudi, Guntur District

4. The Commissioner of Infermeciate Education, Tadepalll, Guntur istrict

The Regional Joint Director, Ralamahendravaram, Ralamahendravararn

Dsiriot

8. The Regional Joint Director, Kadapa, Kadapa District

tn

Res pondenix

Petition under Article 238 of the Constitution of indie is fled praying that in the
ovcumstances stated iy the affidavit fled therewith, the High Court may be pleasad
fo ISSUE 8 writ of mandamus or any other appropriate writ or direction declaring the
impugned provision of Sub-Section 3 of Section 3 of Andhra Pradesh Regularization
of Services of Contrant Employees Act 30 of 3093 in so far as excluding the Part
Time Junior Lecturers Vocational' Senior instructora/Patitioners for regularization
ana also the GOMs No. 3 id Finance Department dated 21.10.2023 in so far as
extending the benefit of regularization in respect of Contract Junior. Lecturers ony
and in denying the reguiarization to the Fetiioners who are Part Tire Junior
Lecturers Vocational and Senior Instructors as egal, improner, uniust, arbitrary, and
Violation of Arlinle 14 and 18 of the Constitution of india and set aside the Sane and
congequenty direct the Reapondents No, 4 to 5 fo reaularize the Services of the
Petitioners who are working as Part Time Junior Lecturers Vocational, Senior


instructors prior fo the dunfor Lecturers appcinied on contract basis wih all
Homsaquentiel banefits including pay soaies Saniority and other SSTQUITIONIS ete,

IA NO: 7 OF 2023

Petition under Ssction 154 GPS is filed braying that in the circumstances
Stated in the affidawit Slect is Suppor of the writ petition. the High Gourl may be
eased to direct the Raspondenis No 7 to 8 ant to fH up the regular VACENnEs in
which the Petitcners are working as Part Time Junior Lecturers Vocational and
Senior Instructors in their respective colleges, Derding disposal of the Wink Petition
No.33036 of 2023, on the file of the High Court,

BB

iA NO: 2 OF 2022

Patton under Section 154 GPO is Bled braying that in the circurnstenses
Slated in the affidawit fled is supgort of the wrft petition, the High Court may be
Reased fo stay of all further ROSeSdIngs IN pursuance of Act SG of 2023 anc
G.0.Ms.No.114 Finance Depariment, daied 24.10.2003 including regularization of
Contract Junior Lecturers, pending dispasal of the Writ Pediion No 33036 of S023,
on the fle of the High Court.

The petition coming on for hearing, upon perusing the Petition and the
afiidavit Hed in Support thereof and the order of the High Court ander dated
é3. 12.2023 & 08.04 3007 'ade herein and upan hearing the argurnenis of Sr. Tadd
Nageswara Rao, Advocate for the Petitioners, Govemment Mleader for Sarvioss ~ |
and the Government Fleader for Servicas - Hi for the respondents. Le. GP for
General Administration for Respondent Not, GP for Finanoe & Planning for
Respondent No.2 and GP for School Eduoavian for Respondent Nog.3 to §, the Court
Made the following:

WRIT PETITION NO: 33224 oF 2028

Between:

T. Dr Ma Toussef Anamad, Syo. Mu Razack, Aga 36 years Working as Assistant
Professor, Mechanica! Department, Acharya Nagariuns University, Nagariuna
Nagar, Guntur-822540
OrCh. Bunya Sekhar, Syo. GhiGighna Kishore, Age 38 years, Working as
Assisiant Profassor, EEE Department, Acharya Negariuna University,
Nagarjuna Nagar, Guntur-522540
Orch. Tirumeala Rao, Sfo. Venkata Krishna, Age 39 years, Working as
Assistant Professor, Mechanical Dapartnient, Asharya Nagarjuna University,
Nagarjuna Nagar, Guriur-S825 160
4. D.Chandra Maul, Syo. O.Kesava Rao, Age 3Y years Working as Assistant

Frofessor, Civil Department, Acharya Nagaruna University, Nagarjuna Nagar,
GurturS235 70
K.Sandeep Kumar, Sia. MRgjendra Prasad. Age 29 years Working as
Assistant Professor, Civil Deparment, Acharya Nagaruns University,
Nagariuna Nagar, Guntuy-A22516

ta

tt


5. Or. Cha#anya Konda, Sion. K Subba Reddy, Age 40 years Working as
Assistant Professor, C.S.E. Department, Acharya Nagaruna University,
Nagarjuna Nagar, Guritur-S22510

*. Dr Bailafl Vicharapu, Sfo. V Govinda Rajulu, Age 40 years Working as

Assistant Professor, CSE. Department, Acharya Nagarjuna University,
Nagarjuna Nagar, Guns-S225 170

8. Or Ummaci Satish Kumar, Sio, U Narasimha Ras, Age 48 years, Working as

Assistant Professor, C.S.E. Department, Acharya Nagarjuna Urs farsity,

Nagarjuna Nagar, Guntur 2e5ig

P Yugandhar Reddy, S/o. P Satyanarayana, Age 37 years, Warking as

Assistant Professor, CSE. Department, Acharya Nagarjuna University,

Nagarjuna Nagar, Guntur-522510

10. D°.G.Prathibha, Wyo. ProfG.V.Chalam, Age 39 years Working as Assistant
Professor, ECE, Department, Acharya Nagarjuna Uruwarsity, Nagafuna
Nager, Guntur-522510

11. DrAkhila Jhon Daviurl, Wo. D Samuel Jhon, Age 39 years, Working as
Assistant Professer, ECE Department, Acharya Nagarjuna University,
Nagarjuna Nagar, Guntur-52235 10

T2. De P Dhane Lakshmi, Wio.P Hame Sundara Rao, Age 47 years, Working as
Assistant Professor, ECE. Department, Acharya Nagarjuna University,
Nagarjuna Nagar, Guntur-S22510

13. D70h Suma Sankar, Wo. Ch V8.8 Prasad, Age 35 yaars, Working as
Assistant Professor, EGE. Department, Acharya Nagaruna University,
Nagarjuna Nagar, Suotur-S22540

14 DBS Naga Nishore, Wo. Bhavanam Anjaneya Reddy, Age 3S? years,
Working as Assistant Professor, EO £. Derartiment, Acharya Nagasuna
University, Nagaruna Nagar, Gurtur-S522510

18.0 K Lakshrni Bhavani, Wo. K Babu Ras, Age a7 years, Working as Assistant
Professor, ECE, Department, Acharya Nagarjuna University, Nagarjuna
Nagar, Guntur.522510

18. Dr KS. Rajasekhar, S/o. K.Gandhi, Age 40 years, Working ae Assistant
Professor, ECE. Department, Acharya Nagarjuna University, Nagariuna
Nagar, Guntur-S22810

17.G.Padmaraina, Wo. G.Babu Rajendra Prasad, Age 48 years. W, TING as
Aasistant Professor, E.C.£. Deparimant, Acharya Nagarjuna University,
Naganuna Nagar, Guntur-§22516

18.M_Usha. Wio. James, Age 36 years, Working as Assistant Professor, ELC E.
Depariment, Acharya Nagariuna University, Nagariung Nagar, Guntur-S22516

18. Dr Ch Ravi Kumar, So. ChAnkamima, Age 42 years, Working as Assistant
Professor, EEE. Oepartment, Acharya Naganuna University, Nagariuna
Nagar, Guntur-S22540

20. Dr RS. Srinivas, Sic. Viswanadam, Age 46 years, Working as Assistant
Professor, FRE Department, Acharya Nagariuns University, Nagariuna
Nagar, Gunfur-52254 0

27. DM Vasayi Umamaheswarl, Wilo. MVIN Puma Chandra Rao, Age 42 years.
Norking as Assistant Professor, EEF. Deparment, Acharya Nagarjuna
University, Nagariuna Nagar, Guntur-52294¢

a2. Or Dega Reali, Sfo. V. Ramanjaneyulu, Age 48 years, Working as Assistant
Professor, EEE. Departrnent, Acharya Nagarjuna University, Nagarjuna
Nayar, Guntur-S2@2846

oat

oD


23. D9.M.Gopi Krishna, Sfo. M Ramana Rao, Age 43 years, Working as Assistant
Professor, Mechanical Department, Acharya Nagarjuna University, Nagariuna
Nagar, Guntur-5228 40

24.P Narendra Mohan, Sfo. P.Chandra Moha, Age 41 years, Working as
Assistant Professor, Mechanical Department, Acharya Nagarjuna University,
Nagarjuna Nagar, Guntur-822514

25.8.Pume Chancra Sekhar, S/o. 8 Rams Hao, Ags 38 years Working as
Assistant Professor, Mechanical Deparinent, Acharya Nagariuna University,
Nagarjuna Nagar, Guntur-8@2540

26.K Sreedevi, Wo. KJaypal, Age 44 years, Working as Assistant Profeasar,
Mechanical Deparment, Acharya Nagarjuna University, Nagaruna Nagar,
Suntur-A2Z5 10

27. DLR Vilaya Prakash Sya. R.Pana Rao, Age 38 years, Working as Assistant
Frofessar, Mechanical Depariment, Acharya Nagatiuna University, Nagarune
Nagar, Guntur-S22816

28. Dr. T Suseeia, Wio. T Krishna Mohan Das. Age 42 years Working as Assistant
Professor, Mechanical Denariment, Acharya Nagariuna University, Nagariina
Nagar, Gurrtur-S22540

28.D0T.V Pradeep Kurnar, S/o. Lakshmi Narasimha Ran, Age 55 years, Working
as Assistant Professor, Science and Humanities (Mathematics) Deparment.
Acharya Nagarjuna University, Nagaruina Nagar, Guritur-S22510

$0. Dr AV Radhika, Sin. A. Rama Rao, Age 4? years, Working as Assistant
Professor, Sclance and Humanities (Mathematics) Department, Acharya

Nagariuna University, Nagarjuna Nagar, Guntur-S32446

34.07 M Ramya Prasanthi Vio. M Satyanarayana, Age 39 years, Working as
Assisiant Professer, Snicnoe and Humanities (Chamisty) Department,
Acharya Nagaduna University, Nagariuna Nagar, Guntur-S2o5 1d

32. Dry Suneatha, Win. Y Sambasiva Rao Age St years, Working as Assistant
Professor, Solence and Humanities (English) Department, Acharye Nagariuna
University, Nagarjuna Nagar, Gurfur-582599

$3. DrD Sumalatha, Wyo. D.Babl, Age 42 years, Working as Assistant Professor,
Science and Humanities (English) Department, Acharya Nagariuna Winiversity,
Nagaruna Nagar, Guntur-S20810

54. Dr M Srinivasa Reddy, Sio. Setherarni Raddy Age 42 years, Warking as
Assistant Profeasor, Science and Humanities (Physics) Department, Acharya
Nagarjuna University, Naga june Nauvar, Guntur-522540

35. Dr.Dontireddy Ravi Sankara Reddy, Sio. UNeglreddy Age 42 years, Working
a8 Assistant Professar, ANU Callege of Pharmaceutical Sciences, Acharya
Nagaruna University, Nagariuna Nagar, Gurfur-So2510

S8.DrP Ravi, Sio. P Dharma Rac, Age 41. years, Werking as Assistant
Professor, ANU College of Pharmaceutica! SCISNORS, Acharya Naganduna
University, Nagarjuna Nagar, Guntur-S82540

37. Dr Uppaia Annapurna, Wo. U Sambasiva Rau, Age a8 years, Working as
Assistant Professor, ANU College of Pharmaneufica! Sciences, Acharya
Nagarjuna University, Nagariuna Nagar, Guntur-S225 10 :

38. Dr Munagata Sayati Ramya, Wyo. M.Ramesh, Age 46 years, Working as

Assistant Professor, ANU College of Pharmaceutical Sciences, Acharye

Nagariuna University, Nagarjuna Nagar, Guntur-S29519



39. Dr Kamepalli Sujana, Vio. Subrahmanyam, Age 43 years, Working as
Assistant Professor, ANIL Collage of Pharmaceutical SCHVICSNS, Acharya
Nagariuna University, Nagariuns Nagar, Gurtur-522519

40. Dr CE Pravailika, Wro. KLE Prasad. Age 36 years, Working as Assistant
Professor, ANU College of Pharmaceutical Sclances, Acharya Nagariune
University, Nagarjuna Nagar, Suntur-So2s ig

47, DrSk Masthanamma, Wo. Sk Moulall, Age 41 years, Working as Assistars
Professar, ANU Callege of Pharmaceutical Solences, Acharya Nagarjuna
University, Nagariuna Nagar, Guntur-822510

42. Ranakaraiu Viiaya Kishore, Sfo. Diwakar Kanale Raju Age 37 years, Working
as Assistant Professor, ANU College of Pharmaceutical Sciences, Acharya
Nagarluna University, Nagarjuna Nagar, Gunfur-532510

43.DrD Srinivasa Rao. Syo. O.Sambasiva Rao, Age 44 years, Working 3s
Assisiamt Professor, ANU College of Sciences (Biotechnology), Acharya
Nagarjuna University, Nagariuna Nagar, Suntur-522510

44.N Vilaya Sree, Wio.N Jeeva Ratnam, Age 441 years, Working as Assistant
Professor, ANU College of Sciences (Biotechnology), Acharya Nagarjuna
University, Nagariuna Nagar, Guntur-523519

45. 09.G.Girdar. s/o. Chenchaiah, Age 43 years, Working as Assistant Frofessar,
ANU College of Science (Nanotechnology), Acharya Naganuna Uruversity,
Nagaruna Nagar, Gurtur-5o2519

46.DrSyam Sundar Maiety, Slo. Sambasiva Rao, Age 39 years, Working as

Assistant Professor, ANU College of Sciences (Nanotechnology), Acharya
Nagariuna University, Nagarjuna Nagar, Guntur-523516

47. Dr Basavaiah Chandy, o/c. Nagabhushanam, Age 40 years, Working as-
Assistant Professor, ANU College of Sciences (Nanotechnology), Acharya
Nagarjuna University, Nagarjuna Nagar, Guntur522510

48. DrV Amarendra Babu, S/o V Vittel Rao, Age 46 years, W rKing as Assistant
Professor, ANU College of Sciences iMathernatics), Acharya Nagaruna
University, Naganuna Nagar, Guntur-A22510

49.DrAgina Kishore Namburu, Sfo Prabhakar Rao, Age 42 years, Working as
Assistant Professor, Dapartinent of Gommerce and Business Administration
Acharya Nagariuna University, Nagarjuna Nagar, Guntur-S23510

SU. DrN Prasanna Kumar, S/o. N.Rishore, Age 42 years, Working as Assistant
Professor, MEA international Business, Acharya Nagarjuna University,
Nagarjuna Nagar, Guntur-S22519

Petitioners
AND

we.

The State of Andhra Pradesh, rep. by its Frincinal Secretary to Government,
Higher Education CUE} Deopt., AP Secretariat, Vesagapudl, Amaravati, Guntur
The Acharya Nagariuna University, Rep. by its Registrar, Naganuna Nagar
Guntur

3. The State of Anchra Fradesh, rep. by its Principal Secretary to Government
Finance, (HEL, Planning and Policy) Dent | A.P Secretariat, Velagapudi,.
Armaravati Guntur.

Pod

Respondants

Petition under Article 226 of the Constitution of India is fled praying that in the
ciroumistances stated in the affidavit Ried therewith, the High Court may be oleased


tO issue a Whit, Order or direction more in the nature of Mandamus declaring Sub
Section (1) of Section 3 of The Anchra Pradesh Regularization of Services of
Contractual Employees Act 2023 (Act 30 of 2023) published in the Gezette on
20.10.2023 and Parad of G.OMs. No. 144 Fingnoe (NR, Planning and Palicy) Dent
O21.10.2023 permilting regularization of confactual erniployess Working as on
28.2014 in Government Denariments and pot. extending the said benefit of
reguianizgion of scontractus! employees working in the Universifies fke the
peltioners though they fall as single class and treating the petitioners ddferently and
not eating their appointrnents as substantive in Malure inspile of subjecting them fo
selection process before auly constituted selection commitieas as Hegal, arbitrary,
discriminatery and in violation of Arficies 14, 16. 24 and SOQ(4) of Constitution of
india and consequently declare that the getilioners are entitied for regularization of
thelr services either eating them on sar with contrantual amployses working in
Government departments or on the basis of thelr anocintments mada on substantive
basis with all consequential attendant harefiis in the interest of justice,

iA NO: 1 OF 3033

Petition under Article 226 of the Coantatitulion of India is fled praying that in the
lrcumsiances stated In the affidavit Aled therewith, the High Court May be pleased
a issue Interim Direction directing the Respondents te continue the services of the
petitioners in the faculties in which they are working under the reapondans pending
aieposal of the above W.P.No, 34234 of 2083, on the file of the High Osurt.

2

eae

IANO: 2 OF 2039

Petition under Section 154 OPC is fled praying that in the crcumstances

4 2
Staled In the affidavit Med in Suppart of the wrif setitien, the high Court may be

pisased fo issue Interim Direction directing the Respondents act te finalise the
racruiiments fo the extent of the positions of the petitioners notified in Recruliment
Notication di.31.0.2023. pending diaposal of the WLP No. 33024 of 023, on the file
of the High Court.

The petition coming on for hearing, Upon perusing the Pefifion anc the
affidavit fled in support thereof and the order of the High Court, dated 58.04 aed
Made herein upon hearing the arguments of SRLPVRAMANA Advocate far the
Patiionars, GP for Servioss 11 for Respondent Nov, Sri Murai Linen, Standing

Counsel for Respondent No.2, OP for Services | for Respondent No 4.

WRIT PETITION NO: 33472 OF 2034

Belween:

1. ¥VA.G.RS.S Narasimha Rac, Sfo Hrushi Kesaya Bag, aged about 5? years,
Oce. Junior Lecturer in M and AY, Rin. D.Nod D-12-31A, Prabhslaver Street,
Ward No.11, Repaila, Guntur District
¥. Subba Ras, Syo Ramagian, Aged about S? years, Ooo. Junior Lecturer in
Commerce (OA), Rfo D.No. 8-85, Kavur, Guntur District
ViSrinivasa Rao, Sin oubbarayudu, Aged about S4 years, Gere. Junior
Lecturer in Commerce (G4), Rio O.No0.8-22 C. Kanduls Puram, Curnbum,
Prakasarn District,

Fane)

hats


4. K Sivarany Reddy, Svo Lakshmi Reddy, Aged about 52 years, Qeo. Jurder
Lecturer in EET. Rio DNs. 14-67-42, Mortispeta, Loyar warf, Tenall, Guntur
ieerees
DEsiiot,

&. V Srinivas, Sfo Lakshrni Narasimha Sastry, Aged about 53 years, Gen. Junier
Lecturer in CET Pye D.No.14-28-34/1, Unpudurl Vari Streef, Morisuneta, ¥IC,
Tenall, Guntur District,

8. KV Roleawara Rao, Sic Venkateewariu, Aged about 58 years, Ges. Juror
Lecturer in CET, Rio D.NO. 20-24 FN, Siddartha Nagar, Vinukonda, Guntur
Cvatrict,

'. BSrinivasa Rao, Sfo Suryanarayana, Aged about 55 years, Occ. Juror
Lecturer In Af & AT, Flo Flat No. 102, Santhnivasam Apartment, 1° LER,
Vidyanagar Extension, Near Anjaneya Swamy Temple, Guntur.

8. PF. Pramod Kumar, Slo Stramulu, aged about $8 years, Occ. Junior Lecturer in

EET, Re D.No dt T1S-88/27, Old Donka Road, Pushadapuvari Street, Aehind

Rajesh Theatre, 10th Werd, Renalle, Guntur Dystrict,

8. Milucy Sakunda, Wyo Madhu Babu, aged about 54 years, Oco. SUTHON
Lecturer in Sericulfure, Rfo Figt No.104, Amrutha Saj Aparniment, Teachers
Galony, Padifi Road, Darsi, Prakasam District,

Patitioners
AND

1. The Stste of Andhra Pradesh, Rep. by its Pr, Secretary, Finance and
Planning, Secretariat Buildings, Velagapudi Amaravati, Guntur Distret.

2. The State of Andhra Pradash, Rep. by ite Pri, Secretary fo the Gavi, Schaal
Education, Secretariat Suilldings, Velagapud, Amaravall, Guntur District

%. The Commissioner of intermediate Education, Andhra Pradesh.

4. The Regional Joint Director, Intermediate Education, Guntur.

5S. The Frincipal, Govt. dunicr Gallege, Repalie, Guntur District, Now Bapatia

District.

The Principal, Govt. Vocational Juniar College, Guntur, Guntur District,

The Principal, Government Junior College (Girls), Chirala, Prakasa Distr st,

now Bapatia Cistriet.

8. The Principal SRR and OVE Govt Junior Collage, Vilayawada, Krishna
Cistrict, Now NTR Distriet.

Y. The Principal, Govt, Junior College, Vinukanda, Guntur District, Now Painadu
District,

10. The Principal, Gavi, Jurier Collage, Satienanall, Guntur District, Now
Palnadu District.

11.The Frincipal, Govt. Junior College, Garsi FPrakasam District,

Sond O37

Respondents

Petition under Article 296 of the Constitution of india is fied praying that in the
clroumstances stafad in the affidavit Hed therewith, the High Court lay be pleased
iO issue a writ, order-or direction mors particularly In the nature of Writ of Certiorarl,
calling for all connected reoarde including the impugned provisions of Section 3 Sub-
Seution (3) of Andhra Pradesh Regularization of Servicas of Contract Ermployers,
Act 30 of 3023 so far as exduding the Part Time Junior Lecturers (Vocationally'!
Petitioners for reguigrization arid also the GOMs.No.1d4, Finance Depariment, di.24-
10-2023 so far as extending the benefit of regularization in respect of contract Junior
Lecturers only, and in denying the regularization to the petitioners who are Pant Time
Junior Lecturers (Vocational) as Hegal, improper, unjust, arbivary, in rational and


violation of Article 14, 18, 48 and 39 ia} of the Constitution of India and further direct
ihe Respondents 1 to 4 to raguiarize the services of the Part Tine Junior Lecturers
prior to the Junior Lecturers appainied an contract basis with al consequential
benefits including nay scales, Seniority and other earnoluments aic., and to pass

i& NO: 1 OF 2023

Petition under Section 181 OPC is fled vraying thal in the clrournetanoss
stated in the affidavit Hed in Support of the writ petition, the High Court may be
pisased fo direct the Respondents Not fo 4 in feguiarize the services of the
Patifioners as Part Time Lecturars (Vooational as was done in case of reguianization
of the contract teachers, forthwith, pending Usposal of WLPNo Ba3a7o of 2023, of
the fle of the High Court.

IA NO: 2 OF 2093

Paition under Section 151 CPC is Ales praying that in the circumstances
Siaied in the affidavit Aled in Support of the writ petition, the High Court may be
'Peased to direct the Respondents No. 4 {fo # nat fo fll up the reaular vacancies in
which the Petiioners are working as Part Time Lecturers for the last more than 36
years, forthwith, pending disposal of WLP LNo. S8373 of oe 23, on the He of the High
Cou

The pafifion coming on for hearing, upon perusing the Petiion and the
affidavit Ned in support thereof and the order of the High Courl, dated OF Of 20o4
made hersin upon hearing the arguments of SRLA. RAJENDRA BASU Advonate for
the Petitioners, GP for Senvices i for Respondent Not and GP for Services Hi for
Respondent Nos 2 to <

WRIT PETITION NO: 808 OF 2nc4

Between:
1. Shaik NB Khasim Vall Sfo Shaik Subhant, Aged about, 34 years, Oce Un
Employee, Rio OL No. P2231 27, Deena Gevi Colony, 2nd Lane,

Vasantharayapurarn Water Yank .Gurtur, Guntur Distict, Andhra Pradesh.

nm

Gokavalsa Chiranjeevi, So GokavalsaRamingigu, Aged about. 24 years, Oce

Un Employee, RYo D. No. 1-1S7/A, 8c Colony, Polaki Village, Polski Mandal,
Srikakulam, Srikakularn Distant, Andhra Pradash-6ag4%9.

S. Belagarn Rajesh, Sio Relagam Ramesh Babu, Aged about 28 years, Occ Un
Employee, Rfo Do Ne. 8-47, Venukotavari Sire %, Parvathiouram,
Vizayanagaram District, Andhra Praciesh-5 38504.

4. © Narasinhuty, Sa c Chinniaanianeyuly | Aged about 34 years, Ges Un

Employee, Rvs D. No.2-85, Sommenarthi Vilage, Raptadu Mandal,

Ananthapuram District, Andhra Fradesh-S15722. ,

Yarabatl Sarath Kumar, So Ravanayya, Aged about 23 years, Gee Un

Employee, Ryo D. No.2-34, Sivarampuram, Nerassima Peta, Chodavararn,

FIN

Srikakulam Oistrie!, Andhra Pradexh-S@oapn,

on

oP Stiianars
ANF


1. The State of Andhrs Pradesh, Rep by Chief Secretary to Government of

Andhra Pradesh, Secretariat Bulldings Velaganud), Amaravathi, Guntur

District, Andhra Pradesh.

The State of Andhra Pradesh, Rep by its Secretary to Government, Legal and

Legisistive Affgirs and Justice, Lay Department, Secretariat Buldings,

Velagapudl, Amaravathi, Guntur Distriet. Andhra Pradesh.

2. The State of Andhra Pradesh, Rep by its Principal Seoretary, Finance (HRA
Pig, and. Policy) Department, Secretariat Buildings, Velaganud), Amaravathi,
Gurtur Distriot. Andhra Pradesh.

ha

. Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit lad therewith, the High Court may be nigased
to issue @ writ, order or direction more particularly one in the neture of WRIT OF
MANDAMUS Declaring The Andhra Pradesh Reguiarisation of services of Contract
Employees Act, 2033 (Act SO af 2023), Dated.20.10.2023, is Null and Void, Ulira
vires, Unconstitutional . without Legisiative competence and vidlative of Article 14,
18, 21 of Constitution of india and Seta aside the same and aise declare the
G.O.Ms Noi14, Dated. 21.10.2023 and Clr, Memo.No.2089702/FING1-HROPOPD
OCEVS2/2083. Dated. 13.12.2023 issued by the 3rd Respondent is legal, arbitrary
and set a side the same and Cansequenily direct the respondents not to reqularize
the services of the contract employees pursuant tothe aboveAct 30 of 2023 and
S.O.Ms No.i4, Cated. 24.10.2023 and Cir, Memo. No. 20997 O3/FINOT-HROPDpS
(OCEV82/2023, Dated. 13.72.2093

IA NO: 2 OF 2024

Patiticn under Section 484 of CPC is filed praying that in the cireLamisignces
Stated in the affidavit Hed in Support of the petition, the High Court may be pleased
to Stay the oneration of the Andhra Pradesh Regularisation of services of Contract
Empipyees Act, 2023 { Act 30 of 2023), Dated, 20.70.2023 and the G.O.Ms NO,
Dated. 21.10.2023 and Cir Memo. No. 2099702/FINO1-HROPDPF OUCEVS2/2023.
Dated. 13.92.3033, Pending disposal of WP AGS pf 2024, on the fle of the Nigh
Court,

Fhe petition coming on for hearing, upon perusing the Petition and the
affidavit fled in Support thereof and the arder of the High Court, dated 09.01 2004
made herein upon Hearing the arguments of SR SUDHIR MATTEGUNTA Advocate
tor the Petitioners and GF Far SERVICES |, for the Respondents.

WRIT PETITION NO: 2033 OF 202s

Bsbhveen:

1. 8B Harinarayana Ghanyulu, Sfo.Late &. Range Charyulu, Geo dunior
Lecturer, Commerce (MTS) Aged about 57 yeers, Rio, GUC. Roteurtia,
Anakapall District,

é. 1. Venkateswara Rao, S/o. Late Lb. Danaiah, Gee Junior Lecturer, Zoology
(MTS) Aged about Sy years, Ris, D.No.1-7, Bandar Road, Challanalll,
Krishna District,


AS. ¥. Gopala Krishna Rao, Syo. Surya Narayana, Oco Junior Lac clurer,
Economics (MTS) Aged about 58 years, R/oF NG B-207, Sri Rama
Krishna Sal Appartments, PCE Cote ony, Kurnudavall Road, Narasayya
Agraharam, Bhimavararn-] West Godavari Disivet.

4. Vi. Sabitha, Wio.Sd. Jabivulla, Oce dunier Len clurer, English (MTS), Aged
about 59 years, Ryo. SOS Government duninr Gallege, Jangareddigudem,
Eluru District,

S. J. Venkanna, Sod SN Murthy, Gee Jurdor Lecturer. Chemistry (MTS),

Aged about 55 years, Kio. Governm sent Jurdior College, Kotiapeta, Gr B.

R. Ambedkar Konaseama District

Y. Ratnamani, Oyo. T. Bhaskar FBO, Ose JUMOP Lecturer, Ghemisiry

(MTS), Aged about 58 years, Rfo. MoT) Governnent Junior Callega,

Nuzvid, Elur District,

?. &. Narse Rag, Sie. Ganai set, Oce dumiar Lee clurer, Mathematics (MT Sh
Aged about 59 years, Ryo. Apnanapnall . Newgr Ramalayam, Marnidikudury
Mandal,

a. T. Malikariuna Rac, S/cLate Narayana Swamy, Aged about 53 years,

Occ Junior Lec cturer, Sofany (MTS), Rio. Government Junior College,

Veeragatam, Parvathi OLN, Manyan District

eed

an

Fethioners
ANB

wes

The State of Anchra Pradesh. Re spresented by ts Princips! Sacre! tary,

School Education (£3 0 QDS rment, Velagapudi, Amaravathi, Guntur

District

2. The Commissioner, intermediate Educa ton, Thadepall Guntur District,

3. The Regional Joint Girector, interment late Education, Zane! and i,
Rajahmahendravaram, East God avar INetriet.

4. The Principal, Govarnment Junior College, Kotauratia, Anakapalll istrict.

3. The Princ ipa, Gavernment Junior Colfe ege, Pamarru, Krishna District.

& S$ VR Goverment Junior Call lege, Shimavaram, West Oc auavarl District,

?. The Principal, S DS Govern: ment Junior Ocllage, Jangareddigudem, Eluru
District.

8. The Principal, Gevernmant Junior Collage, Kothapeta, Or BR. Ambac ay

Konasgema District,

. The Principal, Gevernmant Junior College, Nuzvid, Eluru Districf

40 The Principal, Government Junior Collage, Veeragatian, Parvathi IDUPST}

Manyam Distict

=

Respondents

Petition under Article 238 of the Oso snshiution of india is fled praying that in the
Runsiances stated in the affidavit Sled therewith, the High Court may be neased

io | issue a writ order or direction PAGS pavioulari iy one in the nature of WRIT 90F
MANDAMUS to declad ing the Sub Section 1 of Section 3 of The Andhra Pradesh
Regularization of Services of Co ontractual Erployees, Act 30 af 2604 vide Gazette
nottication dale 20.10.2028 and Parad af S S.O.Ms.No.ti4 Finance ¢ CHRULPIQ. ane
Foley) Daparimant df 27.10. 2023 it regularization of ¢ contractual Pemployees working
as on 02.06.2044 in Government Departments without including the pettioners
nomenciature as the pelitioners are workh Mg NGA from 1984 tp 1963 (@., 30 years}
as Junior Lecturers (P T) General Stream wih MTS (Pay + DA} and issued
consequential G.O.MS. No = Finance (HR) -Pig. and Pol fey) Oeneriment dafed


42.07.2024 reguiarizing the services pf contact lecturers who were appointed afer
18 years of the peffioners appoiniment and not reguiarizing the petitioners Servings
iS Contrary ta the Para No.S3 of the judgment of Honble Supreme Court reported in
2008 (4) SCO fumadeyi Case) is egal, arbitrary, discriminatary and in violation of
Articles 14, 18, 19, 21 and SOD-A of Gonatiution of india and Consequently diract fhe
respondent authorities to reguiarize the service of the petifionars as the peitioners
are working as Junior Lecturers (PT) with MTS (Pay + DA) on par with requiar
lecturers right from 79904 fo 1993 {Le 30 years) by considering the length of the
Service of the petitioners in farms of judgment of Honble Supreme Court reported in
2006 (4) SCO (umadavi Case}.

IA NO: 1 OF 2004

Petition under Section 154 CPC is Hed praying that in the clroumefanoss
Stated in the affidav? fled in Suppor of the writ petition, the High Court may be
Meased to direct the respondent authorities to consider the case of the petitioners ta
reguianize the service of the pettioners as the petitioners are working as Junior
Lecturers (PT) with MTS (Pay+ DA} on par with regidar lecturers right from 1997 fa
O83 by considering the length of service of the petitioners by ignoring in so fer as
Homenciature as mentioned in Sub Section 1 of Section 3 of Act SO of 2022 and
Para Nod of S.O.Ms.No.114 Finance (HR Panning & Policy) Department, dated
£4.10.2083 and consequent) G.O.Ms.No.5 Finance (HREPIg § & Paficy)
Department dated 12.07.2024, on the fle of the High Court,

The pettian coming on for hearing, upon perusing the Petition and the -
afidavil fled in Support thereof and the order of the High Court, dates 30.04 2004
Made herein upon hearing the arguments of SRLK SATYANARAYANA MURTHY
Advocaie for the Pativionars and GP for Higher Edunation for Respondent Nos i to 3.

WRIT PETITION NO: 2034 OF 2024

Setween:
1, B.Govinda Reddy, S/o. Late B. Sanjeeva Reddy, Occ. Junior Lecturer,

Mathematics (MTS), Aged about 87 years, Ryo, Golla Vilas, Kalyandurgam
Mandal, Ananthapuram Oistriet.

é. N. Surya Narayana, Sio. Late N. Hanumanthu, Cec. Junior Leoturer, Civics
(MTS), Aged about 489 years, K/a.D No. 18/86. Neerugenti Street,
Ananthapuram, Ananthapuram District.

3. PN. Harinath Babu, Sfo. Late BN, Narayananpa, Occ. Junior Lecturer,
Hind: (MTS), Aged about 57 years, Rio .DNo 7480, Thegaia Street,
Dharmavaram, Sr Saiya Sai Cistrict,

4. G. Ravi Prabhas, Sig Late Subhakar Ran, Occ. durtor Lecturer, History
(MTS), Aged about 85 years, Rio. H.No.80/112/G8, Subhash Nagar, Kurnoal,
Rurnoal Dievict

5. PL Ameesrulla Khan, Sfo. Late P Rasag} han, Ose. Junior Lecturer, Urdu
(MTS), Aged about 58 years, Rfo.H No B21R4o4, Prakgeh Nagar, Kadapa,
Y¥SR Radana District.

. P Srinivasa Reddy, Sfo. Late P. Ch. Pula Reddy, Gon. Junior Loeoturar,

physics (MTS), Aged about &7 years, Rio. F.No.oo4d, 3R Residenoy, Sommala
Satram, Nandyala, Nandyala District.



*. & Balaiah, S/o. Late © Madduiety, Oec, Junior Lecturer, Econornies (MTS),
Aged abaut 459 years, Rio. H.No TO/f18, Vaddepeta, Pandyam, Nandyala
District

8. G. Venkata Ramana, Sic. Late GO. Venkaian Bra, Ooo. Junior Lecturer, Physics
(MTS), Aged about 58 years, Bfo.D.Ne 2 "2507, Mallia Vaari Seat, Per Post
and Mandal, Annarnayya District,

S. K. Rama Devi, UWoM. Rajasekhar babu, Oeco. Junior Lec turer, Chemistry
(MTS), Avec about 58 years, Rig. Nandikotkur, Nandyal District.

TOM. Abdul Saleem, S/o. Late Abdul Rasheed, Goo. Junior Lecturer, Physics
(MTS), Aged about 58 years, Rio. Abpakes Nandyal District,

TLE. Sudhakar Reddy, Séo. Late K. Chinna Papi Reddy, Aged about 58 years,
Qeo. Junior Leoturer in CAN 18, Government Jur College, Gurramikonda,
Annamayya District

Pattioners
AND

1. The State of Andhra Ps anes h, Represented by is Princ pal Secretary, Schoni
Education (LE 5 } Department, Velagapudt, Arnaravethi, Guntur District,

2. The ¢ Commigsianer, inte a rae Eduration, Thadepalli, Guntur District,

3. The Regional Joint flrecte r, IMermediate Education, Zonet, Karlana, ¥SR

Radana District

4. The Principal, Governmne ant Junior Collage (Boys) }, Rayadurg, Ananthapuram
Dystrict.

The Principal, Government Juni or College (Boys}, New Town, Ananthapuram,
Ananthaguram District.

8. The Principal, Governmant Junior Colle:

33

D

£

R aon Sri Satya Sel District

ge.
SSS
oe

*. The Principal. Governrnent Junior Collese (girish, Yemmi iganur, Kurnool
District

8. The Principal, Government dunior C Miege (Boys), Radana, YSR Kadana
District,

8. The Principal, Government Junior Cot 08. Banaga angpall, Neneyal District,

10, The Principal, Governrnent Junior Co Hege (Gids}, Pler, Annamayya District.

T1.The Principal, Goverment Junior Callege:, Nandigatkur, Nandyal District,

12. The Principal, Government dunicr Col Hege, Atmakur, Nandyal District.

13. The Principal, Government Junior Galege. Gurramkon da, Annamayya Mstriet
Respondents

Petition under Article $28 of the Cons! lution of india is fled pr raying that in fhe
craumstanoes slated in the affidavit Sex therewith, the High Cour . may be niegsad
iO issue a writ order or direction mare particulary one | in the nature of WRIT OF
MANDAMUS fo declarin 3g the Sub Section 1 of Sectian 3 of The Andhra Pradesh
Regularization of Services of Cont: actual Employees, Act 30 of 3693 vide Gazette
Robkcation dated 20.10.2083 and Para 4 of G.O.Ms.No.ii4 Finance {HRLLPIg, &
Policy) Department di 24.10.2024 ip regularization of contractual employers working
&& on 02.08.2044 in Governmert ochariments wihout including the petitioners
namenciature as the petilioners are work ing gmt from 1994 fo 1993 (ie. 30 years)
as Junior Lecturers (PT) General Stream wi th MTS ay + DA) and issued
Sonsequential G_O, MS. NaS Finanoe (HR Pig 2 Falicy} Deparment dated
Te. 01 2024 regulariging the services of cor stract ecturers who were appointed efter
10 years of the petitioners appointment and not requiarisi ing ihe petitioners services
fs contrary te the Pare No.8 of the judgment of Hon' bis Supreme Court reported in



2088 @ Sco (Umadeyi Vase) is iHegal, arbitrary, discriminatory and in violation of
Articles 14,16. 19. 24 and 300-4 of Constitution oF india and Consequently direct the
fespongent authorities fo reguiarize the service of the petitioners as the petitioners
Bre working as Junior Lecturers (PY) with MTS (Pay + DA) on par with regular
lecturers right from 1994 to 1893 fe. 30 years) by considering the length of the
service of the petifioners in terms of judgment of Han'ble Supreme Court reported in
2006 (4) SCS (imadevi Case).

iA NO: 4 OF go24

Petition under Section IST CPS is fled praying that in the crounstances sisted in
the affidavit fled in Support of the writ petition, the High Court May be pleased fo
direct the respondent aulhorities to consider the ceee of the petitionars ts reguignize
the service of the peitioners as the beliioners are working as Junior Lecturers {PY}
WH MTS (Pay. DA} on par with reguiar lecturers right fram 1994 ts 7993 by
considering the length of service of the peltioners by ignoring in so far as
RamMenciature as mentioned jn Sub Section 7 of Section 3 of Act 30 of 2033 ang
Para No.4 of G.O.Ms.No.44 Finance (HAL Panning & Policy) Department, dated
21.90.2023 and consequential G_O.Ms Nos Finance SHELLPIg  & Palicy)
Department dated 12.01.2024, PENding disposal of WIP No. 2034 of 2024. on the fle

of the High Court.

The peltion SOMuNG on for hearing, upan perusing the Petition and the
affidavit fled in Support thereof and the order of the High Court dated SO.0 4 2024
made hersin upon hearing the arguments of SRLK SATYANARAYANA MURTHY
Advocate for the Petitioners and GP for Higher Education for Respondent Nas. 4 to 3.

W.P.No.2802 OF 2024

Between: . |

7. Inampucdi Durga Lekshmi Bhavani, Dio Kall Vars Prasad. aged about 30
years, Unemployea, HN 18/963-5, Bayyavari Veedhi, The Next Theatre,
Gudiwada, Krishna District - 527304.

2. Gangiredia Venu Viswaja, Oyo Raju, aged about 22 years, Unemployes,
Q.No.7-403, Yeleswaram Past and Mandal, East Godavari District - 5a3q99.

3. Koya Satya Hartha. Oe Venkatarathnam, aged about 32 years, Unemployea,
OL.No.1-38, Nelamurtt, Penumantra Mandal, District . 283280.

4. Shaik Vali Munnisa, Dro Shaik Yakub, aged about 22 years, Unemployee,
DLNo.2-89, Krishnalayarm Veeadhi, Yeleswaram, Pasi and Mandal East
Godavari) District - 833405.

S. Dokuburra Siva, Sfo Kondayva, aged about 2? years, Unemployee, Dino.

«427, Jaggampeta, mamidada Mandal, East Godavari District - 839435.

8. Yellanu Apnarac, Sia Rambabu, aged about 32 years, Unemployse, 0. Nod.
184, Jaggampets, Marnidada Mandal, Fasi Godavari District - BS3435.

, Petitioners

¥. The State of Andhra Pradesh, Represented by Ne Chief Secretary, General
Administration Departrent, Secretariat Buildings, V¥elagapunl, Guntur District.

é. The State of Andhrs Pradesh, Represantas by ite Principal Secretary,
Education Department, Secretarins Buildings, Velagapudi, Guntur Distinct


S. The State of Andhra Pradesh, Represented by iis Principal Secretary,
Finance Department, Secretariat Rulings, Velagaoudi, Guntur District.
4. The Commissioner of intermediate Education, Govarnment of Andhra
Pradesh, Tedepall, Guntur Distrint,
Respondents

Petition under Article 226 of the Constitution of India is Hled graying that in the
n¥rcumstances stated in the affidavit Sled therewith, the High Court may be pleaser
tc issue Writ, order or orders or direction mars particularly one in the nature of writ of
mandamus declaring the Andhra Pradash Ragularisation of the Services of Contract
EMmployses Act, $023 (Act 30 of S023), consequential orders G.O.Ms.No ita dated
21-70-2023, Cir Mama, issued vide No 2OG8y A/FINGT-HROPDPPLOCE 99/2023
dated 12-12-2023 by the 3° respondent and Re. No Ser i-2/4 1858868083 dated 16-
ige023 by the <threspondent by which the reapondants sougni to reqularice the
Hegal appointments. mace on contract Sais as being arbitrary, Hegel, unjust,
ullravires to the ablect anc provisions of Act 2 of 4894 and Articias W419 and 24 of
the Consiltution of india besides being contrary fo the law lal down by the Honble
Apex Court in State of Karnataka Vs Umadavi reporter in 2008 (4) 500 1, Stete of
Narnataka vo ML. Kesari reported in (2010) 9 SCC 247 ond A. Marjula Bhashini
and others wes The Managing Oirecter, AP. Womens Cooperative Finance
Corporation Lid. and another reported in 2009 (B} SCD 434 and consaquentiy strike
gown the Andhra Pradash Regularisation of the Services of Contract Employees Act,
2029 (Act 30 of 2023) consequential orders issued vide G.O.Ms No tid dated 31-
1O-20283, Cin Mero. No. 2089703 /F INO tT. HROPDPP(OCE 82/2023 dated 13-12-2099
by the 3° respondent and Re. No Ser ih HSSSLhV2023 dated 16-12-2023 by the 4"
respondent, :

IA NO: 7 OF goed

Paition under Section 197 CPO ix Sled praying that in the circumstances
Slated in the affidavit fled in Support of the writ petition, the High Court may be
pleased to suspend the operation of the Section 3 of the Andhra Fradash
Seguiarisation of the Senices of Contract minighoyaga Act, 2028 (aet 36 of S023) and
consequential Government Oners issusd wie G.O.Ms.No.1M, Finance (HRD Pig &
Policy) Department, dated 21-12-3023 and Gir Merno. No. 20897 O2/F INOW.
HROPDPP(OCE 82/2023 dated T12-20238 by the a® respondent and the
consequential actian initiated by the fespondents (or) alternatively this Horrble Court
May be pleased fo suspend the operation Re.No.Seri- S/1158528/2023 dated 18.
12-2023 issued by the 4% respondent and consequential action thereafl, pending
disposal of WP 2663 of 2034, on the file of fhe High Court.

The petition caming on for hearing, upon perusing the Petition and the
affidavit Med in support therenf and "pen hearing the arguments of SRILA PHAN]
BHUSHAN Advdcate for the Pattioners and GP for Sendeas-} for Respandent Nos 4


ORDER:

ARR UA Sri Kk. G. Krishna Murthy, learned Senior Gounsel, appears for Sri K. Raghu Veer, learned counas! for the petitioners in W.P. No.29433 of 2023. Se Motupall Vijaya Kumar, learned counsel, appears for Sri Mani Kumar Bethapudil, learned counsel for the petitioners in W.P. No.30243 of e028, Sri P. ¥. Ramana, learned counsel, appears for the petHioners in WLP. ~No.33224 of 2023.

Sri A. Rajendre Babu, lsarned counsel, appears: for the petitioners in | WLP. Ne. S3372 of 2023.

Sri Sudhir Mattequnta, learned counsel, appears for the petitioners in WLP. No S08 of 2024, Sri kK, Satyanarayana Murthy, learned sounsel, appears for the . petitioners in W.P. Nos.2033 and 2034 of 2024. Sri Al Phani Bhushan, isarned counsel appears for the petitioners in WLP. No. 2802 of 2024.

Learned Government Pleader for Sarvices-i appears. Learned counsel for the petitioners sesk some Hme to Sle refoinders to the counter affidavits. _ List on 19.02.2024, interim orders granted earlier in WP. Nos. 28433, 30273, 30273, AOS? 31864, 33096, 34224 and 33372 of 2023 & S08, 2033 and 2034 of 2094 shail continue to operate ull the next date of hearing. oR A "Sdi- 8. ANT Rega oo, TRUE COPY} ss Ee eee oo ne ew Te, SEE.

Ch OE OI GH Fe tO ND One CC io SRLK RAGHU VEER Advonats FORPUC] ONE CC TO SRIK. SATYANARAYANS MURTHY, ADVOCATE (OPUC) ONE CO TO SRI SUDHIR MATTEGUNTA, ADVOCATE fOPUD} One CC to SREMANOJ RUMAR BETHAPUD! Advocate fOPUC) One CO SRLA.PHANT BHUSHAN Advocate fOPUC) One CC io SRUM_ALK. CHARRAVARTHY Advocate f(OPUC} One CC to SREP VY RAMANA, Advocate fOPUC One CC ta SRA RAJENDRA BABU. Advocate (OPUL) Two CCs to GP FOR SERVICES £ High Court of Andhra Pradesh. (OUT)

10. Two CCs to GP FOR SERVICES HL High Court of Andhra Pradesh. fouT] T2. Twe Spare copies ' 3 3 HEGH COURT Hi! & RRR, OATED LS 2/02/2028 NOTE: LIST ON 19.02.2024 ORDER WRIT PETITION Nos: 28733, 30213, 30273, 30397, S1864, 38036, 39994 & 38972 OF 2023; $08, 2033 2034 & 2602 OF 2024 EATENSION OF INTERIM ORDER