Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(10)(f) in The Manipur Cooking Gas (Licensing and Control) Order, 1986

(f)drawal of the requirement of cooking gas by a consumer from a specified licensee;