Punjab-Haryana High Court
Balwant Singh Khera vs Sukhbir Singh Badal & Ors on 18 July, 2017
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Criminal Revision No.2439 of 2017 (O&M)
Date of decision: 18.07.2017
Balwant Singh Khera
...Petitioner
Versus
Sukhbir Singh Badal and others
...Respondents
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Ish Puneet Singh, Advocate,
for the petitioner.
****
INDERJIT SINGH, J.
After arguing for some time, learned counsel for the petitioner prays that he may be permitted to withdraw the instant petition with liberty to the petitioner to file a detailed application before the learned trial Court.
Dismissed as withdrawn with liberty aforesaid.
July 18, 2017 (INDERJIT SINGH)
Jasmine Kaur JUDGE
Whether speaking/reasoned No
Whether reportable No
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