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Punjab-Haryana High Court

Balwant Singh Khera vs Sukhbir Singh Badal & Ors on 18 July, 2017

Author: Inderjit Singh

Bench: Inderjit Singh

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH

                             Criminal Revision No.2439 of 2017 (O&M)
                             Date of decision: 18.07.2017


Balwant Singh Khera
                                                                     ...Petitioner
                                           Versus
Sukhbir Singh Badal and others
                                                                  ...Respondents

CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH

Present:       Mr. Ish Puneet Singh, Advocate,
               for the petitioner.

                      ****

INDERJIT SINGH, J.

After arguing for some time, learned counsel for the petitioner prays that he may be permitted to withdraw the instant petition with liberty to the petitioner to file a detailed application before the learned trial Court.

Dismissed as withdrawn with liberty aforesaid.

July 18, 2017                                           (INDERJIT SINGH)
Jasmine Kaur                                                JUDGE

                             Whether speaking/reasoned No
                             Whether reportable        No




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