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Bombay High Court

Cci Projects Pvt. Ltd vs Union Of India Through Ministry Of Law ... on 19 January, 2023

Bench: G.S. Patel, S. G. Dige

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 35791 OF 2022

 Cci Projects Pvt. Ltd.                       ....PETITIONER
              V/S
 Union Of India Through Ministry Of Law And....RESPONDENT

Justice And 2 Ors.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 19th January, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 13-02-2023 for circulation.
Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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