Bombay High Court
Jatan Ravindar Sarkar@Raju Bangali vs The State Of Maharashtra on 12 July, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 231 OF 2019
Jatan Ravindar Sarkar@raju Bangali ....Applicant
V/S
The State Of Maharashtra ....Respondent
Tariq Khan For Applicant MS.P.P.SHINDE APP FOR STATE.
CORAM : REVATI MOHITE DERE, J
DATE : 12th July, 2019
P.C. :
At the request of learned advocate for the applicant , Stand over to 16/07/2019 ON SUPPLEMENTARY BOARD.
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