Delhi High Court - Orders
Spicejet Limited vs Team France 01 S.A.S on 20 August, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~49 & 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 181/2024 & CM 47667/2024, CM 47668/2024
SPICEJET LIMITED .....Appellant
Through: Mr Amit Sibal, Senior Advocate with Mr
K. Sasiprabhu, Mr Kartikeya Asthana,
Ms Sanjeevi Seshadari and Mr Manan
Shishodia, Advocates.
versus
TEAM FRANCE 01 S.A.S. .....Respondent
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Anandh Venkataramani, Mr
Saket Satapathy, Mr Anubhav Dutta, Ms
Mansi Tyagi, Ms Akshita Totla, Ms
Vishakha Gupta, Mr Rishit Vinadalal
and Mr Devvrat Singh, Advocates.
+ FAO(OS) (COMM) 182/2024 & CM 47671/2024, CM 47672/2024
SPICEJET LIMITED .....Appellant
Through: Mr Amit Sibal, Senior Advocate with Mr
K. Sasiprabhu, Mr Kartikeya Asthana,
Ms Sanjeevi Seshadari and Mr Manan
Shishodia, Advocates.
versus
SUNBIRD FRANCE 02 S.A.S. .....Respondent
Through: Mr Rajshekhar Rao, Senior Advocate
with Mr Anandh Venkataramani, Mr
Saket Satapathy, Mr Anubhav Dutta, Ms
Mansi Tyagi, Ms Akshita Totla, Ms
Vishakha Gupta, Mr Rishit Vinadalal
and Mr Devvrat Singh, Advocates.
FAO(OS) (COMM) 181/2024 and connected Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/08/2024 at 21:03:02
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 20.08.2024 [Physical Hearing/Hybrid Hearing (as per request)] CAV 393/2024 in FAO(OS) (COMM) 181/2024 CAV 394/2024 in FAO(OS) (COMM) 182/2024
1. Since respondents have entered via counsel, the above-captioned caveats are discharged.
CM 47670/2024 in FAO(OS) (COMM) 181/2024 CM 47674/2024 in FAO(OS) (COMM) 182/2024
2. Allowed, subject to just exceptions.
CM 47669/2024 in FAO(OS) (COMM) 181/2024 CM 47673/2024in FAO(OS) (COMM) 182/2024
3. These applications are disposed of with a direction to the Registry to summon the trial court record and place the same before the Court, albeit in digitized form, prior to the next date of hearing. FAO(OS) (COMM) 181/2024 & CM 47667/2024, CM 47668/2024 FAO(OS) (COMM) 182/2024 & CM 47671/2024, CM 47672/2024
4. We have heard Mr Amit Sibal, learned senior counsel, who appears on behalf of the appellant, in the opening.
5. Mr Raj Shekhar Rao, learned senior counsel, who appears on behalf of the respondents, has been heard partly.
FAO(OS) (COMM) 181/2024 and connected Page 2 of 3This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2024 at 21:03:02
6. List the matters for further arguments on 22.08.2024.
RAJIV SHAKDHER, J AMIT BANSAL, J AUGUST 20, 2024/rt Click here to check corrigendum, if any FAO(OS) (COMM) 181/2024 and connected Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2024 at 21:03:04