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State of Odisha - Section

Section 15 in The Orissa Ayurvedic Medicine Rules, 1960

15.

The term of office of the members of the Advisory Committee appointed under Sub-section (5) of Section 8 shall be not more than six months at a stretch and that of the members of the Board of Studies appointed under Clause (x) of Sub-section (1) of Section 20 shall be not more than a year at any one time. The members of the Advisory Committee and the Board of Studies will be eligible to draw travelling allowance and daily allowance as admissible to the members of the Council and Faculty prescribed in Rule 14. Subsequent extension to the Board of Studies or the Advisory Committee may be given only with specific sanction of the State Government for a period not exceeding six month, at a time.