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Delhi High Court - Orders

Neeraj Aggarwal vs Santosh Giri on 21 November, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~14
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.A. 447/2017
                                 NEERAJ AGGARWAL                                       ..... Appellant
                                             Through:             Mr.V.K. Malik and Mr.Rahul Raj
                                                                  Malik, Advs.
                                                     versus

                                 SANTOSH GIRI                                          ..... Respondent
                                                     Through:     Respondent in person with Mr.
                                                                  Gulshan Jahan and Mr.Surya Kamal
                                                                  Mishra, Advs.
                                 CORAM:
                                 HON'BLE        MR.     JUSTICE        PURUSHAINDRA           KUMAR
                                 KAURAV
                                                     ORDER

% 21.11.2022

1. Learned counsel appearing on behalf of the parties undertakes to file written synopsis along with relevant judgements within eight weeks' from today.

2. Let this appeal be listed in 'Regular' after eight weeks'.

PURUSHAINDRA KUMAR KAURAV, J. NOVEMBER 21, 2022 neelam Signature Not Verified Signed By:PRIYA Signing Date:23.11.2022 19:14:36