Delhi High Court - Orders
Neeraj Aggarwal vs Santosh Giri on 21 November, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 447/2017
NEERAJ AGGARWAL ..... Appellant
Through: Mr.V.K. Malik and Mr.Rahul Raj
Malik, Advs.
versus
SANTOSH GIRI ..... Respondent
Through: Respondent in person with Mr.
Gulshan Jahan and Mr.Surya Kamal
Mishra, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 21.11.2022
1. Learned counsel appearing on behalf of the parties undertakes to file written synopsis along with relevant judgements within eight weeks' from today.
2. Let this appeal be listed in 'Regular' after eight weeks'.
PURUSHAINDRA KUMAR KAURAV, J. NOVEMBER 21, 2022 neelam Signature Not Verified Signed By:PRIYA Signing Date:23.11.2022 19:14:36