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Madras High Court

Rajkumar vs Mr.Anbalagan on 17 July, 2025

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                                              CONT.P.(MD)No.1535 of 2018


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  DATED : 17.07.2025

                                                           CORAM:

                             THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                              AND
                                  THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE

                                           CONT.P.(MD)No.1535 of 2018
                                                      in
                                           W.M.P.(MD)No.15966 of 2018
                                                      in
                                            W.P.(MD)No.18072 of 2018

        Rajkumar                                                                       ... Petitioner
                                                                Vs.

        1.Mr.Anbalagan,
          District Collector,
          Karur District, Karur.

        2.Mr.Saravanamoorthi,
          Revenue Divisional Officer,
          Karur District, Karur.

        3.Mr.T.P.Ganesan,
          Executive Engineer,
          River Protection Division,
          Trichy.

        4.Mr.V.C.Prabhakaran,
          Assistant Executive Engineer,
          River Protection Division,
          Kulithalai, Karur District.


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                                                                                             CONT.P.(MD)No.1535 of 2018


        5.Mr.Ravikumar,
          Tahsildar,
          Manmangalam Taluk, Karur District.

        6.Mr.Gurunathan,
          Inspector of Police,
          Velayuthampalayam Police Station, Karur District.

        7.Mr.Balasubramanian,
          Village Administrative Officer,
          Thotakurichi Village, Karur District.

        8.Subramani                                                                    ...Respondents


        PRAYER: Petition filed under Section 11 of the Contempt of Courts Act, to punish
        the respondents for their deliberate and willful disobedience of the order of this
        Court dated 16.08.2018 passed in W.M.P.(MD)No.15966 of 2018 in                               W.P.(MD)No.
        18072 of 2018.


                                  For Petitioner   : Mr.S.Gokulraj
                                  For R1 to R5 & R7: Mr.P.Thilak Kumar,
                                                     Government Pleader
                                  (*)For R6        : Mr.A.S.Vaigunth
                                  For R8           : Mr.J.Senthil Kumaraiah
                                                      ORDER

(Order of the Court was made by S.M.SUBRAMANIAM, J.) The learned Government Pleader appearing for the respondents 1 to 5 and 7 would submit that illegal sand quarrying has already been stopped. On identification of illegal sand quarrying, criminal actions are initiated.

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2.That being so, there is no willful disobedience of the order of this Court.

If at all any complaint is received on illegal sand quarrying, the authorities competent are directed to initiate immediate action by prosecuting the offenders under criminal law.

3.With these observations, this Contempt Petition stands closed.

Sd/-

Assistant Registrar (CO) (*)Corrected as per order of this Court dated 25/07/2025 made in Cont P(MD)No.1535 of 2018 // True Copy // / /2025 Sub Assistant Registrar(CS) Yuva To

1.Mr.Anbalagan, District Collector, Karur District, Karur.

2.Mr.Saravanamoorthi, Revenue Divisional Officer, Karur District, Karur.

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3.Mr.T.P.Ganesan, Executive Engineer, River Protection Division, Trichy.

4.Mr.V.C.Prabhakaran, Assistant Executive Engineer, River Protection Division, Kulithalai, Karur District.

5.Mr.Ravikumar, Tahsildar, Manmangalam Taluk, Karur District.

6.Mr.Gurunathan, Inspector of Police, Velayuthampalayam Police Station, Karur District.

7.Mr.Balasubramanian, Village Administrative Officer, Thotakurichi Village, Karur District.

CONT.P.(MD)No.1535 of 2018

17.07.2025 MGJ (06.08.2025) 4P/ 8C Madurai Bench of Madras High Court is issuing certified copies in this format from 17.07.2023 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 11/08/2025 10:09:04 pm )