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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Manipur - Subsection

Section 5(2) in The Manipur Consumer Protection Rules, 1989

(2)On receiving the samples of such goods, the District Forum shall seal it and fix labels on the containers carrying following information-
(i)Name and address of the appropriate laboratory to which sample will be sent for analysis and test ;
(ii)Name and address of the District Forum ;
(iii)Case No ;
(iv)Seal of the District Forum.