Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tripura - Subsection

Section 3(1) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(1)The Executive Committee may, by notification published in the Tripura Gazette declare for the purpose of this Act, any Revenue Mouja or part of Revenue Mouja or groups of Revenue Moujas or part there of to be a village.