Supreme Court - Daily Orders
The Commandant 75 Rcc (Gref), C/O 56 Apo vs Rajo Devi . on 23 February, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.23 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3365/2015
(Arising out of impugned final judgment and order dated 26/06/2013
in CR No. 441/2011 and MA No. 266/2007 passed by the High Court Of
Patna)
THE COMMANDANT 75 RCC (GREF), C/O 56 APO Petitioner(s)
VERSUS
RAJO DEVI AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 23/02/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Aniruddha P. Mayee, Adv.
Mr. Amol Chitale, Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher) Signature Not Verified Digitally signed by Court Master Court Master Gulshan Kumar Arora Date: 2015.02.25 17:15:15 IST Reason: