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Supreme Court - Daily Orders

Karnataka State Pollution Control ... vs The General Secretary Karnataka State ... on 29 November, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.18                               COURT NO.15                  SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40845/2019

     (Arising out of impugned final judgment and order dated 11-04-2019
     in WA No. 261/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     KARNATAKA STATE POLLUTION CONTROL BOARD                               Petitioner(s)

                                                     VERSUS

     THE GENERAL SECRETARY
     KARNATAKA STATE POLLUTION CONTROL BOARD
     EMPLOYEES NOUKARARA SANGH                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.176403/2019-CONDONATION OF DELAY
     IN FILING )

     Date : 29-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DEEPAK GUPTA
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr. V. N. Raghupathy, AOR
                                         Mr. Manendra Pal Gupta, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(ASHA SUNDRIYAL) (PRADEEP KUMAR) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.11.30 13:39:51 IST Reason: