Supreme Court - Daily Orders
Karnataka State Pollution Control ... vs The General Secretary Karnataka State ... on 29 November, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.18 COURT NO.15 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40845/2019
(Arising out of impugned final judgment and order dated 11-04-2019
in WA No. 261/2017 passed by the High Court Of Karnataka At
Bengaluru)
KARNATAKA STATE POLLUTION CONTROL BOARD Petitioner(s)
VERSUS
THE GENERAL SECRETARY
KARNATAKA STATE POLLUTION CONTROL BOARD
EMPLOYEES NOUKARARA SANGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.176403/2019-CONDONATION OF DELAY
IN FILING )
Date : 29-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHA SUNDRIYAL) (PRADEEP KUMAR) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2019.11.30 13:39:51 IST Reason: