Rita Devi vs . State Of H.P. on 28 January, 2022

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Himachal Pradesh High Court

Rita Devi vs . State Of H.P. on 28 January, 2022

Bench: Satyen Vaidya

Rita Devi vs. State of H.P. Cr. MP(M) No.211 of 2022 .

28.01.2022 Present: Mr. Hamender Singh Chandel, Advocate, vice Mr. Tarun Pathak, Advocate, for the petitioner. Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Dinesh Thakur, Additional Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for the respondent/State.

Notice. Mr. Dinesh Thakur, learned Additional Advocate General appears and accepts service of notice on behalf of the respondent.

List on 18.2.2022, on which date, respondent shall produce status report and also the complete police file.

In the interim, in the event of arrest of petitioner, in case FIR No.277/2020 dated 20.9.2020, under Section 20 of the Narcotic Drugs and Psychotropic Substances Act and Section 201 of the Indian Penal Code, registered at Police Station, Kullu, District Kullu, H.P., she shall be released on bail, subject to her furnishing personal bond in the sum of Rs.20,000/- with one surety in the like amount to the satisfaction of the Investigating Officer. This order shall, however, be subject to the following conditions:-

(i) That the petitioner shall make herself available for investigation as and when required;

(ii) That the petitioner shall not directly or indirectly make any inducement, threat or promise to any person acquainted with the facts of the case so as to dissuade him from disclosing such facts to the Court or to any police officer;

(iii) That the petitioner shall not leave India without the prior permission of the Court.

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Rita Devi vs. State of H.P. .

The petitioner is permitted to produce a copy of this order, downloaded from the web-page of the High Court of Himachal Pradesh, before the authorities concerned and the same authorities shall not insist for production of a certified copy, but if required, may verify it from the website of High Court of Himachal Pradesh.

                r                            ( Satyen Vaidya )

    January 28, 2022 (KS)                      Vacation Judge








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Himachal Pradesh High Court