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State of Odisha - Section

Section 8 in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959

8. Subscription during leave .

- The subscription of a subscriber on leave shall, during the period of such absence, be fixed by him/her and it shall be any amount not less than [ 10 per cent] [Substituted vide Orissa Gazette No. 1369, dated 6.12.1995, w.e.f. 1.6.1989.] of his/her leave salary and not more than the subscription paid by him/her just before proceeding on leave :Provided that the subscription during leave either on half average pay or without leave salary will be at the option of the subscriber.