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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(iii) in ELECTRONIC MEDIA ADVERTISING POLICY, 2023

(iii)Policy: Means the Advertising Policy and Guidelines-2022 of the Government of Puniab. iv. Advertisement: Means an advertisement issued by any Government Department or Agency of Government in Audio and Audio-Visual Media.