Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19]

Himachal Pradesh High Court

State Of H.P. And Anr. vs . Jsw Energy Ltd. And on 14 March, 2022

Bench: Sabina, Satyen Vaidya

.

State of H.P. and anr.Vs. JSW Energy ltd. and anr. a/w connected matter LPA Nos. 358,359 of 2012 and 78 of 2013 a/w CWP Nos. 7679,10168,10169,10347 to 10349, 10356,10400, 10481, 10851 of 2012, 3034, 3386 of 2013, 1405 of 2014, 1403 of 2016 and 386 of 2017 LPA No. 358 of 2012 14.03.2022 Present: Mr. Ranjan Sharma, Additional Advocate General, for the appellant.

Mr. Sunil Mohan Goel, Advocate, for the respondent.

LPA No. 359 of 2012 Mr. Ranjan Sharma, Additional Advocate General, for the appellant.

Mr. K.D. Shreedhar, Sr. Advocate, with Ms. Shreya Chauhan, Advocate, for the respondent.

LPA No. 78 of 2013

Mr. Ranjan Sharma, Additional Advocate General, for the appellant.

Mr.Ram Lal Verma, Advocate, for the respondent.

CWP Nos. 7679, 10168 and 10169 of 2012 Mr. K.D. Shreedhar, Sr. Advocate, with Ms. Shreya Chauhan, Advocate, for the petitioner(s).

Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

CWPs No. 10347 to 10349, 10356, 10400, 10481 and 10851 of 2012.

Mr. Sunil Mohan Goel, Mr. Tara Singh Chauhan and Mr. Vivek Negi, Advocate, for the petitioner(s) Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

CWP No. 3034 of 2013

Mr. Surinder Saklani, Advocate, for the petitioner.

::: Downloaded on - 14/03/2022 20:13:32 :::CIS

.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

CWPs No. 3386 of 2013 and 1405 of 2014 Ms. Shalini Thakur, Advocate, for the petitioner(s) Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

Ms. Suman Thakur, Advocate, for the applicants in CWP No.1405 of 2014.

CWP No.1403 of 2016

Mr. Aman Sood, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

CWP No. 386 of 2017

Mr. K.D. Shreedhar, Sr. Advocate with Ms. Shreya Chauhan, Advocate, for the petitioner.

Mr. Ranjan Sharma, Additional Advocate General, for the respondents.

Learned Additional Advocate General requests for an adjournment. List after two weeks.

( Sabina ) Judge ( Satyen Vaidya ) Judge 14th March, 2022 (sushma) ::: Downloaded on - 14/03/2022 20:13:32 :::CIS