Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 18(1)(ix) in Arunachal Pradesh University Act, 2012

(ix)Two members of whom one should be a women to be nominated by the Chancellor;