Allahabad High Court
Ram Gopal vs Jai Narain And Others on 30 July, 2010
Author: Yogendra Kumar Sangal
Bench: Yogendra Kumar Sangal
Court No. - 10 Case :- REVIEW PETITION No. - 1 of 1999 Petitioner :- Ram Gopal Respondent :- Jai Narain And Others Petitioner Counsel :- S.K.Mehrotra,I.D. Shukla Respondent Counsel :- Ashok Kumar,Ashok Kumar Balediha,Shailesh Pathak Hon'ble Yogendra Kumar Sangal,J.
(C.M.Application No. 74674(R) of 2009) This is an application to recall the order dated 04.08.2009 on the ground that senior counsel Shri S.K.Mehrotra was busy in another court, hence when the case was called out, he could not appear. The application was moved on 06.08.2009. Copy of the same was given to the counsel for the respondents. Neither objection has been filed nor any one is present to oppose the application.
Considering the grounds, application is hereby allowed. Order passed dismissing the petition dated 04.08.2009 is hereby set aside. List the petition to its original number. List in the next month.
Order Date :- 30.7.2010 Kaushal