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Allahabad High Court

Ram Gopal vs Jai Narain And Others on 30 July, 2010

Author: Yogendra Kumar Sangal

Bench: Yogendra Kumar Sangal

Court No. - 10

Case :- REVIEW PETITION No. - 1 of 1999

Petitioner :- Ram Gopal
Respondent :- Jai Narain And Others
Petitioner Counsel :- S.K.Mehrotra,I.D. Shukla
Respondent Counsel :- Ashok Kumar,Ashok Kumar Balediha,Shailesh
Pathak

Hon'ble Yogendra Kumar Sangal,J.

(C.M.Application No. 74674(R) of 2009) This is an application to recall the order dated 04.08.2009 on the ground that senior counsel Shri S.K.Mehrotra was busy in another court, hence when the case was called out, he could not appear. The application was moved on 06.08.2009. Copy of the same was given to the counsel for the respondents. Neither objection has been filed nor any one is present to oppose the application.

Considering the grounds, application is hereby allowed. Order passed dismissing the petition dated 04.08.2009 is hereby set aside. List the petition to its original number. List in the next month.

Order Date :- 30.7.2010 Kaushal