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Bombay Presidency - Section

Section 121 in The Bombay Forest Rules, 1942

121. Divisional Forest Officers.

- All Divisional Forest Officers and their sub-ordinates shall, in all but purely technical matters, be subordinate to the Collector of the district in which they are serving. Postings, punishments, rewards, leave and transfer of subordinate forest establishment shall be made, awarded or granted by the Divisional Forest Officer subject to the general power of control vested in the Chief Conservator of Forests.