Rajasthan High Court - Jaipur
All India Association Of Unaided ... vs Rajasthan University Of Health ... on 22 January, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1276/2020
All India Association Of Unaided Private Institutions (Aiaupi)
----Petitioner
Versus
Rajasthan University Of Health Sciences
----Respondent
For Petitioner(s) : Mr. Vijay Poonia For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 22/01/2020 Issue notice to the respondents, returnable on 25.02.2020. Meanwhile, if the member of the petitioner association deposits the affiliation fee with the respondent-university for the previous academic sessions 2019-20, no coercive action shall be taken against the members of the petitioner association.
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