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State of Madhya Pradesh - Section

Section 11 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

11. Duration of Training.

- The training would normally have to be completed between 1st April of the Year of selection and 31st March of next year. The period may, however, be extended by another year subject to the prior approval of the State Government. In no case shall the training period be extended beyond two years.