Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 16, Cited by 0]

Andhra Pradesh High Court - Amravati

E Linga Reddy vs The State Of Ap on 8 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

IN THE HEGH COURT OF ANOHRA PRADESH: AT AMARA
(special Original Jurisdiction}
MONDAY, ous EIGHTH DAY an JANUARY

TWO TH ISAND # AND TWENTY FOUR
(PRESENT: ay
TRE HONOURASLE DHIRAJ SINGH THAKUR, CHIEF JU IRR
AND QQ

THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO SS

WRIT PETITION Nos: 29133, 30213, 30273, 20297, 3O7OQ0, 31864, 39224, 33972
OF 2023

WRIT PETITION NO: £9733 OF 2023

Fetweer
3. PV Chandra Sekhara Reddy, wo. LV. Subba Reddy, Aged about 54 Years,

Oca. Junior Lecturer in Sericullure, Government Junior College, Cumburn,

Prakasam Oistrict.

Po Venganna, Sfo. P. Krishna Murthy, Aged about 54 years, Ooo Junior

Lecturer in Sericulture, Government Juror College, Nandikotkur, Nandyal

iNstrict. ae

& SS. Vijaya Vani, Wie. P "Yenganna, Aged about 53 years, Oceluniar Lecturer in
Sericulture, Government Junior Callege, Nandi 'cot, Nandyal District.

4 YM Rama Krishna, Slo YV. Subramanya am, Aged about 5S? years,
Qeowunior Lecturer in Computer Sclenoe & Engineering (0 (OSE) Governrmant
Yocational Junior College, B.Camp, Kurnool,

§. N.Krishna Mohan, S/o. No Venkata Subbaiah, Aged about 57 years,

Ooo Junior Lectu ner in Clectramics Engineering Technician (EET) Government

Vocational Junior Coflegs, B.Camp, Kurnool.

NVijaya Sekhar, S/o. N.Ani jarieyulu, Aged aboul 54 years, Goodunior

Lecturer in Commerce (Offices As sistaniship} Government Vocational Junior

College, B.Carmp, ee

?. T.Krupakar, S/o. T.Qwami Das, Aged about 87 years, Ocovunior Lecturer in
ELT. Government Jury uOY, alee ; 'Kun noo! District,

$, Reayachand oe. Glo. B. Venkata Subbaiah, Aged about 86 years, Occ.lunior
Lacturer in Se culture, Government Junior College, Tanakallu, Sc oatyasal
District,

& N.Nallanna, So. NP. Hanumappa, Aged about 58 years, Coccdunior Lecturer
in EET, Government Junior Collage, Alur, Rurnoc! District.

10.M. Vaddi Kasule Naklu, So. M.Rammapps, Aged about 85 years, OcoiJurior
Lecturer in Sericullure Government Junior College for Girls, Madanapalli
Annamayya Olstrict.

TWN .Ramulu, S/o. N.Ghalapathi, Aged about 58 years, OcowJunier Lecturer in
TYDEAT) riting and Shorthand (0.4. Group}, Government Junior College, Pamikil,
Anarntapurarn District

ta.G.Ramanjaneya Prasad, S/o. G.Reddapps, Aged about 54 years, OQeeJdunior
Lecturer jn Sericuliure PVO, Government Junior College, Vayalnadu,
Annamayya Oistrict

he



:

mor

+

Junior

cUdunior

=

me

ES

fas
Xo

yy

'

2

Tat

Uray

4 years,
g,

<

2]

about 54 ye

x

years, Qeo wh

3
oo
Nae

uv

Gj
G

ri
ed about

3

pes
¥

"NS
YF

Ke

ul Oo years.

>
H
mi
we
~
ao

abr

Hy

mo Junfer

3

Distr

s

Let
2

a

about 4
eering,
Ne

a3

"
wy

:

.

@
x

~

HN

amatour, 5

Sued
sf

i

ya
OVE

G
» &
EE
<t

cpteyents}
UCT HOG

3

oe

x

rg
%

Arician Government Vecational Junior

&
~
as

%
.

cverment Junior Collec
7 We

Mege, Ohi

_
it SE
Medical Lak Techricien

oa

appa,

Car ae i.
wy Go}
x

o
ay

Government dunic

ed

t

rant

$

lage

Saha A:

ot

s

wren? Jurnor C

te

A Hanus

ry

6

anical

5
e
s

H

lechanical

Mac
f A
TRE SHUP,

Lecturer in }

a

"lectronins E

Ang

®, Gov
Sampath Rurnar,

Bw

'fe

i
6
t

ry

ir
H

Kurtiar, &¥o.

in

&

*
Me

y

Lectures

¥
H

Ravi

:

©,

Ne

2

ain, Anantapur |

rer in Gornme:

Hy

roudty

APSr

%

ry OLA,
e
u

ecturer

gy

wi

~"

Ooeodunior Lectures i

Lecturer in
Anantapur,

mS

i
t

Lect
Lect
Taclo

Ne

we
t

4:

~
3

Shi

lo, M

~
WAS,

Petitioners

va Shankerappa, Aged abcut

Ose disor Le

AND

OP,

A

i, Gunt

y

g

Se
3

acretary fo

suuidings, Vala

z

&

Brad

'

A

parimenal Secrets

Mw

N

%


Le
Se
Ss
rely:
OS
=)
wet
Sp
nk
ms
"a
ig
_
4
ee
&
0
a
"5

Represented by is Principal Secretary, Sc
ducati ion, § SCY neta? iat Be vitdines. Velagal mudi, Guntur,

4. The Commissioner of intermediate Education, Ts acepall, Guntur District.
S. Regional Joint Girecter, Gurfur, Guntur District,
G Regional Joint Director, Kadapa, Kadapa District,

Responionis

Petition under Article 228 of the Conetitullan of india is filed praying that in the
circumstances stated in the affidavit fled therewith, the High Court may be pleased
ta issue a Writ or direction more particularly in the nature of Wet of Cerficrarl, call ng
for all connected records including the impugned provi gions of Section 3 Sub-Seniion

3} of Andhra Pradesh Regularization of Services of Contract Emmoyees, Act 30 of

G23 so far as exciting the Part Time dunior Lecturars (Vocational ivPatiioners for
reguiat zation and also the G.O.Ms Noa f14, Finance Department, dated 23.10.2023
SO far as in not extending the benefit of regular igalian in respect of contract Juntar
Lecturers only and in denying the regularization fo the Petitioners who are Fart Time
Junior Lecturers (Vocations) as egal, immroper, unjust, arbitrary, no rational and
vialation. of Articles 14 and 16 of the Constitution of India and further direct the
Respondents No.1 ta 6 fo requiarize the services of the Part Time Junior Lecturers
briar io the Junior Lecturers appointed on contract basis with afl consequential
benefits including pay scales, Seni orfty and other amoluments efc...

iA NO: 2 OF 2023

Palillon under Section 151 CPC is fled « praying that in the clrcumstances
stated in the affidavit filed in support of the writ petition, the High Gourt may be
Meased fo dyect the Respondents No.1 ip 6 ip raguiarize the services of the
Patiioners as Part Time Junior Lecturer (Vocational) as was done in case af
regularization of the contract teachers, forthwith, pending disposal of the Writ Petition
No. 28133 of 2023, on the file of the Hi igh Court.

IA NO: 3 OF 2023

Patifion under Section 151 CPC is fled praying that in the circurnetances
stated in the affidavit fled in support of the writ pefition, the High Court may be
pleased fo direct the Responde nis No.1 fo 6 not to fl up the regular vacancies in
which the Petitioners are working as Part-Time Lecturers for fhe last more than eG
years, forthwith, pending disposal of fhe Writ Patiion No. 26433 of 2023, on the Tie
of the High Court.

iA NO: 4 OF 2022

Patton under Section 191 CPC is fled praying that i fhe circumstances
stalad in the affidavit fled in suppart of the writ petiian, the High Court may be
picased fo direct the respondents No.2 to 6 fo raguiarize the services of the
pettioner/partime iecturars on par with the contract fecturers worki ing in the
education depsrimant by applying circular Memo Ne. 2O9S702/FINOI-
HROPDPP(OCEVS82/2023, dated 13-12-2093 in the petitioners also, pending
disposal of the Writ Pafitian No. 28448 of 2023, on the file of the Hi igh Court.


iA NO> § OF 2023

Petition under Sectian
stated in the aficdlavit fied ie ¢ Sut
pigased fo suspend the operation:
HROPDPPIOCENV82 2083 dated
issued by y the even ony pen
an the fle of the Hi figh curt,

} thal in the cireumstances
Hon, the High Court may be
memo No. S0O07CR/FINO4.

heraia
2023,

> pan CORSGQGuUanAal prabeadh rc Bk
4 3

of fhe Writ Pelion No. 24133

iMgs t
of

-

The petition coming on for hearine erusing the Petition and the
a ~ iM, ;

affidavit Hed in support thereoi and 4 Jan | Nes the arguments of SRE RORAGHU

MEER Advocate for the Pefifioners, GFF ices | for Raspondant Nes
r Services Hi for Resnone an Nos.3, 8 & §, Sint Santht mManding Counsel for

Respondent No.4.

vate
De

WRIT PETITION NO: 30212 OF 2023

Between:

1. 8 Venkata Ramana, S/o B. Sany fasayya, Aged 58 years, Junior Lecturer,

Govt Junior College, Shs semunipainam, Rf Na.t&12-88 Nookalamma
Temple Street, Sheemunipainam Visakhapatnam D if

Hetrick.
= MV. Satyanarayana, Sfo M, Rao, Aged §5 cturer,
N

Payakaraapeta, Rie O.NGLS-. 13-4 ISA, Fathabarar Street, Kobbari As sola, Tura,
Kakinada District,

%. 7. Appatangidu, Sio Late T. Pydithalll, Agee 55
dunior College, Ghodavararn, Rio Do 318681, "Bal
Chodavaram Vilage, Anakapalll District.

4. J. Bala Krishna Raddy, Sio " Narayana Reddy, Aged S85 years, Junior
Lec sturer, Govt Junior College, Vo Madugula, Rio DNe S34 SISTENVAS

Enclave, Maddiagalem, Visakhapatnam.

bp. Koteswars Rac, Sfo D. Chinnarn Naidu. Aged 58 years. Junior Lecturer,

Gevi Junior College, Shodavaram, Ric D.No.1&-152,  Rotaveechi,

Chodavaram Village, Anekapalll District,

S. Ch. Bhanoli Ran, Sfo Ch. Madhusudana Raa. Aged &5 years. Junior Lecturer,

Govt. Vocational Junior Cell lege Visakhapatr m, Rio DNo.8-2/20. Fiat

Na.405, Vasavi Enclave, Bak Kkannapalem, : Mart, Vi isakhapatnan,

'. Vl Saroja, Wio S. Mohan Kumar Raju, Aged SS years, Junior Lecturer, Govt.

Junior College, Bheamunipsinarn Rio D.No 1438. -3, Subhash Sireat,

Bheemunipatna 1, Visakhanainam District.

8. 8. Govinda Raa, Sfa B. Akku Nai au, Aged SS years. Junior Lecturer, Govt.
Junior Gallege, Anakapall, Rfo 7 ummisapall Gate Jagannadham Layout,
Gop. : Sivalayarn, Kothavalasa Vizi lanagaram istric'

3. KO Raja Rao, Sfo Nooka Naidu, Aged 58 years. Junior Lecturer, Govi

Vocational dunior College, Visa akRapat tris am, Rig Flat No. 3d8, Sowbagya

Residency, Yelamanchili, Anakaoalll Dietric

AVM. Jaya Rao, Sfo V. Satyan LAPaYAaNa, Aged 35 years, Junior Lecturer, Govt,

Junior College, Anakapalll, Rio Plot No. 38. Laxminarayana Nagar Ring Road

Anakapalll

ai Nagar "Ce oon

Loe)

vith
os



TV. Usha Rani, Sio G. Narasinga Rao, Aged 53 years, Junior Lacturer, Govt
Vocational Junior College, Visakhapainam, R/o D.No.8-584, SIG Nagar,

Ravindra NagarVisakhapatnam.

JRK Lakshmi Prasad, Sfo Eswara Rao Patnaik Aged 58 years. Junior

Lecturer, Govt. Vocational Junior College, Visakhapatnam Rio Flat No. GF ¢

Sterling Heights, Near Seven Hills, namnagar, MI sakhapainam.

JM. Srinivasa Rao, Sio M. Jagannadh, Aged $3 years, Jurtor Lecturer, Govt.

Juror Collage, Rajam, R/D.NoJ2-17-1 Lakshmiqanapathi Colony, Poa! Bagh,

Near Subramanyan 7 Temple, Vizianagaram.

wae
fw

io

Patitioners

1. The State of Andhra Pradesh, Rep by Principal Secretary, Hi gher Education
Department, Secretariat, Velagan Hua, Amaravatt, C Gurtur District,

2. The Cammissioner of Cott legate Education, Government of Andhra Pradesh,
Garudadri KK Towers, Sri Lakshmi Narasiniha Co ony, Mangalagiri i, Guntur
Wistrict.

3. The Board of Intermediate Edunation, Rep. by its Secretary, R.No.4 T4iCS,
end, Grd and 4th floors, Eswar Elite, Basile Sono-vision, Tadepal fsuntur
District, Pincade §22501.

Respondents

Petition under Article 236 of the C 'onstitut fart of india is Tied praying thatin the
circumstances slated In the affidavit filed therewith, the Hi igh Court may be pleased
fo issue an appropriate writ, order or dirention more particulary one in the nature of
writ of Certlorarl, calling for all connected records relath ng to provisions of Sub-
Seotions (3) and (5) of Section 3 of the Andhra Pradesh Regwarisation of Services
of Gantract Employees Act, 2033 (Act Nod of 2023) in so far as excluding the
Vocational Junior Lecturers/netitioner for regularization and also 6.0.Ms No. ti4
FINSNACe Department dated 27.70.2023 In soa far as not extending the benefit oF
regularization in respect of Junior Lecturers (Vocational) working on Minimum Time
Scale basis and in denying the regulariration to the petitioners who are Junior
Lecturers (y focational) as Hlegal, improper, unjust, arbitrary, irrational and violative of
Arficiles 14, 16 and 31 of the constitution of india and further direct the respondents
to reguiarise the services of the petitioners as Junior Lecturers with effect from their

rial dates of appointment with all consequantia henefiis including pay scales,
senioriy and other ernolumentis, etc, before considering the cases of Contract
Lacturars

iA NO: 2 OF 2023

Patiian under Secilan 151 CPC js fled praying that in the circumstances
stated in the affidavit Aled fn support of the writ petition, the High Court may oe
pleased fo slay all further proceedings of G.O.Ms. No.114, Finance Peparenent
dated 27.10.2025, pending disposal of the Writ Petition No. 302413 of 2023, an the


IA NO: 2 OF 2024

Peliicn under Section
Stated in the affldavif fled ms §
eased to suspend the Ciroula
JUMOF Lecturers j nm the Junior
Petition No. 302173 of 2024. on the

x

s fled praying thal in the ¢ ol circu astances
>

The petitien comin Hearing, UoON perusing ue Fetiion and the
affidavit fled in su pport there nd upon hear:
KUMAR BETHAPUEN Advonate far the } » &
Respondent Nos.? & 2 ane SrRaja Rajeewar a Stand
Respondent No.3,

~
SS

a
he
i

RYETES Hi for
ing Counsel for

WET PETITION NO: 30278 OF 2023

Between:

yy

7. Linga Reddy, S/o. Sambi Reddy, fae BQ ane Onc. Unemployee,

Rio H No.3-429 Nomeranudl Village sriapalli Mandal, Guntur District.

0. Sreanivasa Reddy, ofa. ha Reddy Age 47 Years, Goc.

Unarmployes, Polepall VAN nage: & F Post QO Mandal Anstapur Uietrict.

G. Suresh Bumac Sie G Rangane 33 Years, Occ. Unernployes,

{ untakal N andal, Anantapur District

4. J Manchara, Silo. J Nat kate, "Age 37 Years, Osc. Unem Hoyee, Rfo. Roar,
4) fetz, Krishna Hostel, S.8 University, Anat mapur DXetrict,

%. R Narasimha Rao, Slo. R.Chandraigh, Age 47 Years, Ove, Unemployse, Rio.
KS Agraharam Village & Past, Onitvel Mi andal, Annamayya UNstrict.

& JV Rrshnaiah, Sfo. J Subbe srayudu, Age 4a Years, Geo. Unempoyes, Ric,

Vanthatipalll Past, Giddavatam Mandal, Kad dgoa District

L.Gal Gio Chant, Age 34 ye.

Basivireddypeta Paddapucdi (M dal), hast Godavari District

8. G Mohan, Sfa Manchay, Age Se D yoare Ore . Research Scholar, Rfo 410.2,

FPusapatega (Mandal), \ Vizianag aran Chistr

8. S.Rayarma, S/o Balaralu, Age 32 years, Occ . Research Scholar, Ryo 3-144,
Unparapalll, Ananthapur Mandal & CHStek fet

1O.YV.Narendra Sumar, Sfo Narsaiah, .
Rio 1-52, Racheria (Post, Villane, Mand: B. Prakasham District

LO. Sal Rrishna, S/o Konda! Ran, Age 32 years, Ooo. Research Scholar, Ryo
eid, Muppavararm (Post), J. Ponguru (Manda), Mrakasham District.

12.P Sravani Kumar, Ojo Subba Rau, Ac ge 3S years, Gee. Research Scholar, Rio
Paddapatnam Post) Machiinatnaln (iviar 'daly Krishna District,

1S. Thadepalli Karthik R Wass Rao, Oce . Unemployee, Ayo 2

Pea

tn

ang

a ie
63 a ad

ao years, Oce . Rese earch Scholar

Sai Ram, Gro Sr
110, SV AVIS.S, Faney, . Dhan ugudem Road, Kaikaluru, Eluru District
Petitianers

1. The State of Andhra Prac Sh, Rap. by ts Principal Secretary to Gavermms ent,
Finance (HR-D, PLG & Policy Depurtnent | Sevratari at
Distrint,

x

Velsqapudi, Guntur

pet

2 &


2, The Government of Andhra Pradesh, Ren. py Pr AIPA Secretary fo
Gave mment, nigh Education Depart ent, Secretarial, Velagapudi, Guntur
District
Respondents

Petition under Anicie 226 of the Canstiiution of India is fled praying thal in the

ckcumstances stated in the affidavit Hed therewith, the H igh Cour may be pleased

fo issue a writ order or direction especiaily one in the nature of writ of mandamus
declaring that

SO of 2083 (ALP. Regvianzation of Servion ar Contract
S

a) Section 3 of Act
}is Heual and ulravires Articles 14 & 16 of the Constitution

Emp! ioyees 2023)
of India.

b) Further declare that the Act is unworthy able as tis in confined with and runs:
cortrary fo the Provisions of the Act 2 of 1594, nobwithstandin q the non
oostantive clause in Section-3 of the Impuqned Act.

¢} Declare © Secton-3 of Act 30 of 2023 as if is unworkable owing fo Sub Section
= Of Section-7 aa ne persun Can De said t) be appoinied on contract basis on
or before 02.06.2014. In the present State of Andhra Pradesh and as no
person appointed on Contract Basis can be cantinuing as 4 Cantract
appainiment itself fixes the tenure.

d} Praviso under Sub Section 3 of Section-3 cannot be iraated as expanding to
snape of either sub section-2 of section-1 or sub section-1 of sectinn-2.

@} Further de
' Section-3 o

clare that "0 consequential action cari be taken in the oursuanoe of
f Act 2D of 2023.

seedy,

~

Further deciere that G.O.Ms.No.114 dated 24.16.2023 js aiso Hegal and
arbitrary and therefore same is Hable to be set a side.

iA NO: 7 OF 2023

Petition under Section 154 CFO is filed praying that in the circumstances
stated in the affidavit Hed im suppart of the writ petition. the High Court may be
pleaser io suspend the operation of the impugned G.O.Ms.Noii4 dated

21.10.2085, pending dispogai of the Writ Petition No.30273 of 2023, on the file of the
High Court

The peliion coming on for hearing, upon perusing the Petition and the
alidavit fled in support thereof and upan heari ing the arguments of SRE SRINIVASA
RAG MADIRAJIU Advocate for the Patifioners, GP for Servioes [ for Raspondent
Not, GP for Services Hl for Respondent No.2.


¥ Padmans

Sere a tees een bee ' O° CRT Se mom au
Re By G8 me Bg # aes £ £RESSEQ Ss BEER
ftp & BS BB .~»k ED & oa a nn oa A
A 83 cmarae | Me Gy a & fn © "5 3 i 6 We Oo oO ea ws

ome [a3 ct xs sees See 3) red we y a 83 neon Bed "es ceo HS iy 6 si 8 aim frome "% % x
wees xn oe me SS nS = ied t 4 & OS "It SE Be oe
ten, Saat jo BE 8k ~ &§ GG © B 8 BO 8 Gee. eb
oS tee és Eb BRT o FEF £ © 6 & Be Bet eu Be s EE end
D ty A woh Se POS me be CR : cee eR a ke ben
eG By UD & Og oh 2 bo @ 2 @ 2 Bt SAGE BoB, &

or Gove Lee me we Ane. nd A bs ; & "tn, hs oe. ' a Kee
a a Saf yt Sh ee an 2 & Et EL EGE o Be
1 3 " va im 'fe ss, Ye ey & ta Fala cs es a fe & eo oo ok i we vs $8 od
: : f 4 wane Fa! vbowt « 08 ree] > z pend $B pe om es
ae Mee, 5 mo 3 eee ee wy Es & bss ow Ge ES
ted - i D a wy AB Bs eo S BS vs [on af Be oe £ ch gM a op wD
wee ¢ as = % & poe hee Pi
oy 5 a mR an i g teh te, we weet . wT! I Om om 8 Ly ae ms
Bie @ , ee ry He eG we th oe Ow 8 ABE Op BO
ee »G Be & 2B Ca 2B ~ th BOEGUE & kgs se
pes 3 a esd Ped 3 Sen G io 0) wor an ne? sy ee & yoann ee
on mS a et us a pee hee ey aS gee RE BE GEE x
gy ys ae co . £ ce Bol Ge gi OF mm PS te oxy to Mo mo B
op ac a a OEBeE & sR DG Mus CB ie Go een
Se o£ e 3 La wee : wee een IE ed Lee ee ~ ed
i oe ne G&G 3 OE a . 2-2 & Re BE Dw ED

- iw 8 haere pe tS & eB EP SB es Br ee BB
my bon aw" aS mes Soe OM ee ED be ON CR SR fee CS ES ores ae "PR tee ab

6G tm Gd yw bx MA OL. we OL ee oe BMG Fn Bm BEE OD

re BE 2 oD es Pe a ee oe Oe te GR eo
nod ZP $0 7% ey tee 2 oe iD £3 6 yor SOE "ese tat itt ~ KE

c ba ES we "ea es on =a rf 3 Aw @ Ship a Ee BE Oe A Roy

one "nad « an se we wy ee pa A a ef core 3 AS

a me 7 a a A a ae Be Sy Bod eo be ~ te @

wyey Pa nee of ! * peed beet ee 3 ot Ae 4

ae 206 | UG oa Sy A ee SB Ha gee

eerie io & Pnaooed my "e% OB ne we ft "pee as '" Pm

pa fee iC So Be a ces Oe we a toi ee i. ti

oo . on MG ke y steet uf eg Ss a ra vodloe ¢

Bo <<" at. & 'ea Ls Ts és te woe ee #

gen NS bac id heed ven ib en att ka aereeees mo. a Loe iting agen Oe TS eee oN *

tee ECE " . ot fe a 4% ara 5, on cae 7

Eo Be! ee & Be Bee OBB Be Cote BOS
a i OD ek ae ie ts SB B@ 2 goo wee oe

aan foo ry oe 0 a a Sion OM foe TO El '6 BG mB
em Uf aie ferred a By SS a 2 Gs on $5 & beat a cee GEE teed ste | a8 w as ie at py
Ga ty WO oe 4 hae OF ne GL pte Time ME Ee ney we toe ee a ee OE hece
wg? ae in Bn By Me OC Ie ee we ES > 05 Ba. CE tee gy ae
De CS os 63 As ®t ew Boa & Bo AR we Oo 8
Wie BB em ae a Re eS Ate Bea ON ew OS
soe TE ot shee vin wee ye Ie oe YO ee oe al a my 0 Se Yor OO OD
C5 ee BOG G ke fo 4 as ee ee OA SS . RO a Bw & eae 4
ware Re eS ri tore ey e% ad {5 "3 ae 5 IS Ko Go a hp ~~  , an pee) » ew
oO up © os Cp tte ee he wt oT AS cme FF 3 3s po OD ee Ai me ge
Gy oe we te Be CR ad oo Bee me ee oo ke & & OG 2 oe OS oy
Oo Ga See oe oh og hr be # OT SY wi gis fe Y  «
ee BY oi ne <t oo be bbw A ch. Z% ih. ee a ae poe ny ae ee an ny ey & we < to
. Ge o OteR ry 2 B3 were Go ee ew ee RN OMS ge
CE toe . ot Ge Mw OH OB x 53 eed ie eer aden ey Za *
mG on go ocd oo nee Soe SES Be . TOG GEE BK 7 G o
chew BM ef a Y aaiiRaeced | aaa SOA Ae ce eo tty vo pe tm ee ORS OTS Ot. oars
a Ae oes x feed Term ve oe AS pom Wm oF ox om rs;
ee GLa wen ee Com em), % 4 le ek Uy UW ae oS ip Tae Bos Th Moe "ye Ye
Sep Be ee om Ba oS Bo vee oS Be PEE Sa Kao Be

RE Ge mE eae Soe Me be 2 me Bae ERS Be oy pe Pe Sw

OB mea > TS ed Mel Weal Sm 7 BM OG A wo oR wom ©

--§ 2S Ee GED Ao. ne Go in fe ye SBR ne EH gy ME OM be ee

Som a oe oR SE eG CG SEE Se BS SR OR ww a Oe f Sty gay
- Gee e eee ag ss ge & Cg Oy Ge ee a Bay te mw Oe me ee a ee Sk
nn ee SR me errs + f i id ~ & wee a

a OG ge cme ep oe es Ce Se bom 8B a he OO we Do Bee Oe ko

EOP rA Bi Oe ee HE BLE BS gy Ge we oT Ss Ba Oe oS Oe

Se Oe ewe ow & 3 ZOE GLE A & & OS CEE Ba & ~ 2

= c Bee eee ae . 0 i ve, PA Fe . SO edie! d

SOS OM UM BBE fp as OY OO C08 ube ot oy Beat OR age

, , 8 fee an GB wm ey BS

os " os <f ae Bho Oh OS AgGeEOSaE BERS
x, Bo BGS Bo & See

wf, , ) we BA Sone Sb Gd Oe ina

rial

~

Ss

&

with all consequ

iS

»

act bas
Wr emoluments ats, ,

tyre

ry
$
3

sci ot

$
y

che
Les

rily

3)

r
n
3

=

Lee St
tS, De

x.

a

is Including pay sc

¥
N
y

panes

w

}


iA NO: 2 OF 2023

Patition under Section 151 CPC is Med praying that in the circumstances
Stated in the affidavit fled in support of the writ pativien. the High Court may be
Dleased to direct the Respondents No.1 to 6 to ragidarize the services of the
Patiioners as Part Time Jurter Lecture r (Yocationa) as was done in case of
raguianization of the contract teachers. forihw ih. pending disposal of the Writ Petition
No. 30397 of 2023, on the file of the High C curt

iA NOLS OF 2023

Petition under Section 181 CPC is fled oraying that in the clrournstances
Siated in the affidavit fled in support of F th e wnt petition, the High Court may be
pleased fo direct the Respondanis No.1 fo 6 not to BE wip the eeu v (acances ir
which the Petitioners are warking as Part-Time Lecturers for the fas e than SO
years, forthwith, pending disposal of the Writ Petition No. 30397 of 2023. 5 in the file of
the High Court.

The pation coming or for Rearing, upon perusing the Petition and the
afidavit filed in support thereof and Upon hearing the arguments of SRLK RAGHU
VEER Advocate for the Petitioners, GP for Serv ices | for Respandent Nos. & 2, GP
for Sarvices Hi for Respondent Nos.3, 5 &-8, omti.Santhi, Standing Counsel for

Responient No.4

WRIT PETITION NO: 30700 OF 2023

Between:
P Rajan) Kumar, Wo G. Chinna Rao, Aged about 47 years, Goo Superintendent
Srade-], Office of the OCLA, Ria Mangalagiti i,
Petitioner
AND
1. The State of Andhra Pradesh, Represented by the Princinal Secretary,
General Administration Department, Secretariat. Velagapudi, Amaravail.
2. The State of Andhra Pradesh, Represented by the Principal Secretary,
Revenue (Services!) Department, Secrefariat, Velagapud, Amaravatl
3. The State of Andhra Pradesh, Represented by the Principal Secretary, Social
Welfare (SW-ROR) Department, Secretariat, Val agapud), Araravat,
4. Departmental Promotion Committee, for the Ad-hoc Panne! 12023-2084,
nepresented py Rs Chairman,
The Chief Cammissi oner of Land Administration & Special Secretary, Andhra
Pradesh, Mangalagir

OF

Respondents

Patition under Artinie 226 of the Constitution of india } iS fled praying that in the
cimumetances stated in the affidavit fled therewith, the High Court may be pleased
fo issue a writ, order, or direction, more particularly, one In the nature of Wit of
Mandamus deciaring/diracting

{a} Rule 4 of GO.Ms.No.2, Social Welfare (SW.RORD Departrnent dated

OO/0 1/8004


n

4
@

g

£
?

gi

ed OO4¢

oN

¥ Guash Ride 4
OLA ard Camriussions

y
i
¥
by
¥

P da

quent

%

v

LASER L

a

~ %
ayh
RISER

ioo€
_ ™~

?

38 for

t

Y
n
5

Q

snot

ward
rare
wy

TOF 2023

.
*

iA NO

that in the circumstances

g

ion undes Section

ig

$
4

Pg

>
wo

>

be
, on the

b

2
o

es
©

Peo

3

yh Court may

xt
oe
Be

me }

x

ye
fooe
Pont
on
ves
Feros

4 OF 2023

°
*

iA NO

x
x

UuTista nce

cre

y th

+f
K

WY}

ay

Petition under

a the

h
x

¥

enis! promotions

at in ¢t

23 fo 3

20g

fer 8 r "3
packs $3

t

Soap ey
sot

we

:

a,

z
2

stated in the affidavit le
fice

z

.
£

3

tithe Respon

post of Deputy Colle

rec
nis o
@f SLUVeY <

Fn]
ed

d to di

x7

eriniand

3

STETHSSIQN

PHaass
Ras .

oo
Rk

Re peltdion

TP

~

$

a

mument

a

Ey

OAL

H

ft by

4

Supp Oy
S1884 QF 2633

SRLM.RUK.CHAKRAVARTHY Advocaie &

Raspondent No.1 & 2, GF for Servic

xg

"

.
a

np

filed

s.
>.

ae

vit

a

Pa

WRIT PETITION NO

aiid
Roehveen

AMT Rajesh,

Y
y

ia

a
Hy
$

2

~

C

e:

x

Q
Ny
g

SN
AG
es

s

aharam,

aa


ao, Aged about. 28 years, Orc. Un
OID ony, fsurugubidl, © Sadage aba,
ndhra Pradesh-555463,

tsavara Saikumar, S/o Gavara Srinivasa
Employes, Rio D. No.t-47, 8 C)
Vizayanagaram, Vizayanagaram District, A

3. G Ganesh Kumar Rai, Sfo G Ramachandra Ral, Aged about. 36 y years, Ooo.
Un Employee, R/o 0. No. 5-124-4, Kadir, Ananthapur Distric!, Andhra
Pradash- 515991, ,

4. M Gururmurthy, S/o M Eerabommaiah, Aged et i 38 years, Qee Un

Employee, R/o DB. No. 11-82 Mahanthapura: near Kadarampalll,
Kundurpi Mandal, Ananthaour District, Andhra Py 'adesh E48
S. Thongolla Ramesha, Sfo T Tirmmanna., Aged about. 32 ve ars. Ooce. Un
Employee, Ria 2/20 and Ward, Kogila Theta, Holagunda, MUddalamadi,
Kurnool, Kurnoal District, Andhra Pradesh 518346
Petitioners
AND

1. The State of Andhra Pradesh, Rep by Chief S ecratary to Gov ferment af
men Pradesh, Secretariat Build ings, Velagapudi, Ainaravathi, Guntur
IES ety LA adhra Py 'adash.

2. The State of Andhra Pradesh, Rep by iis Secretary to Government, Lagal and
Lagisiative Affairs and Justice, Law Oepartment, Secretarial Bull ddings,
Velagapudi, Amaravathi, Guntur District. Andhra Pradesh

3. The State of Andhra P Pradesh, Rep by its Princinal Secr tary, Denartment of

{F & PB} Finance and Planning, Sec sretar at Buldings, Velagapucll,
Respondents

Petition under Article 228 of the Constitul! i of india is fled praying that in the
crcumstances stated in the affidavit filed therewitt 1, the High Court may 'be neased
ta issue a writ, order or direction more particular ly ¢ ane in tne nature of WRIT OF

AANDAMUS Declaring th © Section 3 of Chapter of Andhra Pradesh Reguilarisation
of services of Contract Employees Act 2025 (Act 30 of 2023), Dated 20.10. 2023. is
Null and Vaid, Ulva vires, Uncanatitutional, without Legislative competence and
vinialive of Articles 14, 18, 21 of Constitution of india and Set a aside ihe same ane
aisc Ge clare the G.D.Ms No. 4 Dated. 27.10.2023 issued by the Sri respondent
egal, arbitrary and set a side the same and Consequently direct the -espondents
ne io rogulan i268 the services of the contract amployees pursuant to the ahove Act 30
2023 and G.O.Ms No.114, Dated. 21.10.2023.

iA NG: 2 OF 2023

Petition under Section 157 CPC is filed praying that in the circumstances
alaied in the affidavit fled in Support of the wrif pelifion, the High Court may be
pleased ta Stay the operation of the Section 3 of the Andhra Pradesh Reguigrisaton

of services of Contract Employees Act, 2023 { Act 30 of 2023}, Dated. 20.19.2023
and the G.O. Ms.Ne.{i4, Dated. 21.16.2023, pen dingy disposal of the Writ Petition
No. 37884 of 2023, on the file of the High Court,


affidavit flee! in
EGUNTA Ade vevate for the Petitioners and GP for Services | for Respondent,

MATT

upon perusing the FPefitian a ar he

y the arc: wrens of SRESUDHIR

Of Tor hearing,

ra:
Pel
fereo? ar upon he

The petibe YY CONHn
supper? th

Behyvaon:

1,

fe

Bx

Est

vend

"3

-OnG.Prathibha, Wo. ProfiGivic shalam, Age 39 years Work! ing as Assistant

Dr Md. Touseef Ahamad, Sio. Md. Razack, Age 36 years, Working
Professear, Mechanicai Gaparinent, Acharya Nagaruna Uni versity
Nagar, Guntiy-S22816

OrGh. Punya Sekh nay, Gio. Ch n. Krishna Nishore, Age °
Assisiant Professor, EEE Deparrnent, Achar rya
Neganuna Nagar, Guriur-Aees s10

Orch Tiumala Rac, Sio. Venkata 8 Krishna, Age 99 years, Working as
Assistant Pre ofassnr, Mechanical Department, Acharya Nagatiuna University,
Nagariuna Nagar, Guntur 528876

OChandra Moufi, Sin. BNesava Rao, Age 3? years Working as Assistant
Professor, Civil Depariment, Acharya Nagar
tsuntur-Se 2840

KSandesp Kumar, Sfo. K.Rale Prasad, Age 39 years Working as
Assistant Professor, Chi Separiment, Acharya Nagarjuna University,
Nagarjuna Nagar, GurturSe241¢

DrChallanya Konda, Sfo. & Subba Reddy, Age 40 years Working as
Assistant Professor, C.S.E. Deparment, Ac charys Nagariuna University,
Negaguna Nagar, Guntur-S82570

Or Balali Vicharanu, Svo. V Govinda Raiiu, Age 40 years Working as
Assistant Professor, ©. °. =. 2 pepariment, Agha: rya Nagaduna University,
Nagatuna Nagar, Guntur-£
Or Urrenadi Satish KLTAE, "Slo . U.Narasimha Rao, Age 48 years, Working as
Assisiant Profess SOF, OSE. Renarment, Acharya Nagaruna Universally,
Nagaruna Nagar, Guntur B2IS80
PYugandhar Reddy, S/o. P Satyanaray
Assisiant Professor, C.S.E. Department,
Nagarjuna Nagar, Guntur-A2e8s10

ears, WiKING as
na Unversity,

ana, Age 37 years, Working as
scharya Nagarjuna University,

ces

E. apartment i Acharya Nagarjuna University, Nacarun

Professor, Et '
9398 SRE
tC

Nagar, Guntur 5

7 DrAkhda Jhon Jawa in. OD Sarma Jhon Age 39 years, Working as
Assisiant Professor, ECE. Ospariment, Acha arya Nagariina University,

Nagarjuna Nagar, Guntur 522616

-Or.P Dhana Lakshny, Wio.P Hema Sundara Rao, Age 41 years, Wearking as
Assistant Professor, ECE. Oepariment, Acharys Nagarjuna Universiby,
Nagatl UNA Nagar, Guntur S228

-OnCh.Dlima Sankar Woh V3.8 S.Pra Bene Age S& years, Werking as

Assistant Professor EOE. De SO arime ni Acharya Nagarluna University,
Nagarluna enue Csuntur-Sae2s ig

Dr B.S Naga Kishore, Wo. Bhavanam Anangya Reddy, Age 3 7 years

Working as Assi slant Professor, ECE. Department, Acharya Nagariuna
University, Nagariuna Near, GunturSSos1d


15. Dr Lakshrrn Bhavani, Wo. K. Babu Rao, Age 37 years, Work ing as Ass stant
Frofessar, ELC LE, Depart onan AB Nag Jarfuna University, Nag jarfung
Nagar, Suntur-H2:

18.Drk AS. Rajasekhar, Slo. K.Gandhi, Age 40 years, Working as Assistant

Professor, E.C.E. Department, Acharya Nagarjuna University, Nagarjuna
Nagar, Guntur-522510

173. Padmaraina, Wo. G Babu Rajen ira Prasad, Age 48 years, Working as
Assistant Professor, ELC.E. Department, Acharya Nagariuna University,
Nagarjuna Nagar, Guntur-5S23s10

18. MUsha, Wis. dames, Age 38 years, Working as Assistant Professor, ECE.
Department nt, Acharya Naganuna University, Nage muna Nagar, Guntur-Se2510

19. Dr Oh Ravi Kumar, S/o. Ch Ankar ma, Age 42 years, Working as Assistant
Professor, EEE. Departrnant, Acharya Nagarjuna University, Nagariuna
Nagar, Gurtur-S22?510

20,078. Srinivas, S/o. Viswanadam, Age 468

g years, Working as Assistant

Professor, EEE. Department, Achar rya Nagaruna University, Nagariuna
Nagar, Gunfur-522510

21. Dr. M.Vasavi Umamaneswarl, VWio. M.VN Puma Chandra Rao, Age 42 years,
Working as Assistant Professor, EEE. Department, Acharya Nagaquna
University, Nagarjuna Nagar, Guntur-S22570

22. DV Dega Rajaji, Sie. V.Ramanjaneyulu, Age 45 years, Working as Assistant
Professor, EEE. Department, Acharya Nagarjuna University, AIaAiUuNa
Nagar, Gunttiy-S22516

23.0rM Gopi Krishna, S'o. M.Ramana Rac, Age 43 years, Worki ing as Assistant
Professor, Mechanical Department, Acharya Nagarjuna University, Nagarluna
Nagar, Guntur 522540

24.P Narendra Mohan, S/o. P.Ohandra Moha, Age 41 years, Working as
Assistant Professor, Mechanical Depariment, Acharya Naganuna Universi ty,
Nagarjuna Nagar, Guntur ra2Z2570

29,8.Puma Chandra Sekhar, S/o. B.Rama Rao, Age 38 years Working as
Assistant Professor, Mechanical Department, Acharya Nagariuna Universify,
Nagarjuna Nagar, GunturS32510

28. K Srasdevi, Wo. Kisypal, Age 44 years, Working as Assistant Professer,
Mechanical Gepartment, Acharya Nagarfuna University, Nagarjuna Nagar,
tsuntur-522510

2?. OR Vieya Prakash, S/o. R.Papa Rao, Age 36 years, Working as Assistant
Professor, Mechanical Department, Acharya Nagarjuna University, Nagarjuna
Nagar, Guntir-S22si6

28. Or. T. Suseel la, Wio. T Krishna Mohan Das, Age 42 years Working as Assistant
Professor, Mechanical Denariment, Acharya Nagarjuna University, Nagaruns
Nagar, Gurilur-523510

29, Oy PMV, Pradeep Kumar, S/o. Lakahrni Narasimha Rao, Age 58 years, Working
as Assistant Professor, Science and Humanities (Mathematics) Deparment
Acharya Nagarjuna University, Nagarjuna Nagar, Gunttr-S82510

30. Dr AY, Radhika, fo. AJRama Rao. Age 47 years, Working as Assistant
Professor, Science and Humanities (Mathematics) Depariment, Acharya
Magariuna University, Nagatae na Nagar, Suntur-S22510

S1.DrM Ramya Prasanthi, we M Satyanarayana, Age 39 years, Working as

Assistant Professor, Science and Humanities (Chemistry) Department

Acharya Nagariuna Univers! ity, Nagarjuna Nagar, Guntur-522510


«.NViaya Sree, Wio.NJeeva Ratnam, Age 44 years, Worl

Lveny

po

Xn

wm Sb

a Gt

i

Pr ie

OO,
Ye Ch os
ch t

Nagariuna Nac

:
S .

OF M Srinivasa Reidy, Sfo. s ath arami Reddy Age 42 years, Working as
eaistant P Toressor, Science a and Humariiies (Physics) Deoartnent, Acharva
lagaduna University, Neganus a Nagar Guntur-B2S5 10

Dr Dont Hreddy Ravi Sank: ddy, Sfo. D.Nacireddy Age 42 years, Working

as Assistant Pro reese
Nagariuns Unive

es
es
Fea
Ni,
BH)
53
aD
wok
Hee
pa
on
wt
5591
we:
pee
ed
34
oy
ms
oe
tas
an
tre
wal
¥en.
pa
oo
ae
Crt
fo
ND
? ny
weed.
rn

.OnP Ravi Sia. "P harma Raa, Age 44 years, Workin as Assistant
Professor, ANU Callese of Pharmaceutical Sclenoas Acharya Naganuna

at

xy
a
a
Bed
Ws the
pose
us
3
oy
took,
Fond
a
2 oS
$3
$4
n
he
ws
we
Ge
on es
oy
rk
on
nae-7
+
gah
hg
ed
OPE
C3

of Pre srmaceutic
*, Sunturog? DIO

Say, ATER
&.OrMunagala Gayatri Ramya, Wo M.Rarnesh, Age 40 years Working as

6

Assistant Professor, ANU Collese of Pharmaceutinal oclerices, Achary:

Nagar una ni versity, Nagariuna Nagar, Guniur-S22510
Or Ra mepall Sujana, Wis. K Subrahmanyam, Age 43 yeere, Working as
ASSIS stant ad fessor AN 'College of Pharmaceutical Sciences, Acharya
Magaruna Unive hat Saat 18 Nagar, Guniuy-Ss2s1d
On RE Pravall ike, . KE Prasad, Aga SA years, W forking as Assistant

Professor, ANU C Collen e of Pharmaceutical Scianoes, Acharya Nagariuna
Ur versity, Nagaruna Nagar, Guivtur-S22510
z a 9

.Dr.Sk. Masthanarin a @ le Ok. Mouial, Age <1 years, Working as Assistant

Professor, ANLD Soflene a Rh:

aes

University, Nagarjuna Ns

sciences, Acharya Nasa:

<x]
bead
we
at
Be
3
4 ths
OR
on
£S
oe

. Kanakaraju Viaya Kis shore Sfo. Diwakar Kanala Raju Ag ge OF years, Working

as Assistant Profe fessor, ANU College ef Pharmarne: uf tal Sciences, Acharya
Nagarjuna University, Nagaduna Nagar, Guntur-S2254

:

$.DrO.Srirmvasa Rao, Sfo. D Sambasive Rgo, Age Ad years, Vorking as

"

igs + Hn Sey Agi? ota wr SS SRS ; eet ey hrm ce
Assistant Professor, ANU College of Sciences (Eiotechnalogy}, Acharya

Nagarjuna Univeraity, Nagariuna Nagar, Gurtur-S82510
ag as Assistant

i
Professor, ANLE College o Saiences (Biete sohnology), Acharya Nagarjuna
University, Nagariuna Nagar, GunturSS2510

ws

JOG Giidar, Sfo. Chanchaish, Age 43 years, Working as Assistant Professcr,

ANU College of Scie noe ¢ (Nanotechnology), ¢ Acharya Nagariuna University,
Nagarjuna Nagar, Guntur-S2ssi6

Or Syam Sundar Maiety, Slo. Sambasiva Rao, Age 39 years, Working as

Assisiant Professor, ANU Collage of Scieroes (Nanotechnology), Achar rye
Nagarjuna Univers siy, Nauarluna Nagar, Guntur-S2254

gus

'Dr Basavaiah Chandu, S/o. Nagabhushanan, Age 40 years, Working as

Assistant Frofessar, ANU Coli ege of Sclenoss
Nagarjuna University, Nagariuna Nagar, CHUM

x

(Nanotechnology), Acharya

ot
S23 Le.
3
$
woods
oe


48_.DrVlAmarendra Babu, Sioa V Vital Rao, Ag @ 40 years, Working as Assistant
Professor, ANU College of Sciences (Mathes matics}, Acharya Nagariuna
University, Nagariuna Nagar, Gunt: #822840

49. Dr. Ratna Kishore Namburu, S'o.Prabhakar Rao, Age 42 years, Working as
Assistant Prafessar, Department of Commerce and Gusiness Administration
Acharya Nagariuria University, Nagariuna Nagar, Guntur-522510

80 Dr N Prasanna Kumar, S/o. N Kishore, Age 42 years, Working as Assistant
Frofesser, MBA international Business. Acharya Nagarjuna University,
Naga arjuna Nagar, Guritur-522510

Petitioners

Fans

1. The State of Andhra Pradesh, rep. by its Principal Secretary to Government,
Higher Education (UE) Dept. A P Secrefari at, Velagapudi, Amaravati, Guntur

&. The Acharya Nagariun a University, Rep. by Ns Registrar, Nagariuna Nagar
faurtur

3. The State of Andhra Pradesh, rep. by its Principal Secretary fo Government
Finance, (HRUI Planning and F Palio y) De ep AP Secretariat, Velagapudi,
Amaravati Guntur.

Respandents

Petition under Article 226 of the Constitution of india is fled praying that in the
circumstances stated in the affidavit fled therewith, the High Court may be pleased
fo issue a Writ, Order or direction more in the nature of Mandamus devlaring Sub
section (1) of Section 3 of The Andhra Pradesh Regularization of Services of
Contractual Employees Act 2023 (Act 30 of 2083} published in the Gazelte on
20 10.2023 and Para-4 of G.O.Ms.No.114 Finance (HR, Planning and Palicy) Dept
27 1D 2023 permitting regularization of coniras clual employees working as on
25.2014 in Gavernment Oepariments and nol extending ihe sale benefit of
requianzation of contractual employees working in the Universities ike the
petitioners though they fall as single class and treating the petifioners differently and
neat treating their apnoiniments as substantive in nature inspite of subjecting them i

electian process before duly constiuted selection cornmmittess as legal. arbitrary,

discrminatory and in violation of Anicles 14, 18, 21 and SCO{A} of Constiution of
india and consequently declare thal the petitioners are entitled for regularization of
their services either treating tham on par a conlactual employses working in
Government departments or on the basis of thelr apocintments made on substantive
basis with all consequential attendant benefits in the inferest of justice.

IA NOs 1 OF 2023

Petition under Articks 226 of the Constitution of India is fled praying that in the
aroutistances stated in the 'affidavi it fled therewith, the High Court may be plessed
fo issue Interim Direction directing the Respondents fo continue the services of the
petilioners in the faculties in which they are working under the respandents pending
dispasal of the above W.P.Noa, 33224 of 2023, on the fe of the High Court.


% oe @ e a G3 "be "En eee aes Feed po Q ' '. :
3. "of aoe wow OS LO es? fone on nee fees bee. " fen Soe hen " yee om
BB as & a © ee CS fb B22 80 G&G B82 Be Be #
pT a we OES ae we fh oa Oo @ eee d ae
mo Ey 3 @ ee & ES EE EF EE EBS ce £8 & vege
em Gan 9 Am E G ts oA 3 35 By my me = &
Aer ey me ee Ge DNS EE I OE oe & ra
Broan we pee ws a 6, ox Po Rat & Ne aa 7 oh Fei oot ch me # wn
Sloe RE Ge ® "a % nS zo om 5 _ we 8G us tog ve ee we
my SS ge Gp te pe Al tH i) i % "og WD ia Td eet £5 oad! ae out o2 in . ae . ED 3
ema ore ce fn Ga a Ae hd Py cee zy mf . of By es £5 4 tee et £7 lod
Op eee oY " Se sey Ned Sry aad ts et 94 a a we Px Shs 0 fi peo ? £3 UF
LA oS faa oh I ee ts on (J Ls oe Ly te Te week OB te sd Wee.
ee ton a we ED oO ee LA. geo 'and See 'ae ong baad Oe Cy ee te PS ar oS Ek Lf 8
3 & fe owe ON feos ME ONLI OA bed oe tes he % ~ red te PO ee Ldn re a
we Ee sony oe Sa WD roa She go 2 . Be x2 e we 2
Ay 4 Pas 2 wre oO wh pee ae % 4
OL we oy ww 'aro Eh my veo cK Gp hen ve %, be wo be ge Me « 4 ot 3
ie Se 8 the wow 2 Se 23 be OS 18 taal" m = arr om roe we fn 4 £5 my
he EE Be gine Ge - 8£ gt G3 FE Bee BSE FE Be kee Oe
see ad ge <4 oe BA ben * ay © 3 an, Bx ao Go? & oo mer tek hy pee
pon eben 4 XE tf Ee, wo og Ch EL ' oe oe ne . Don yt? ¥ me + 3 GB 0S tee ke
bee Uy ey <t 5 ee ened zs £4 aman) 3s Cty ted . on Nate HO Ee po SN eee
yn BSS shore Hi vs ri : e AB awe al ee a we of = vA on, em ones mae rs
ee Se Jb ne 4 So ois te og Om oa, AR DG "f Le eR cy
3 ven AD ee OD EDs ie won Oo eee sare 13% 7 & 3 AS ~ es ie SO at aS ~ nae ae
Rae e rn OS ns 43" ge choos % ? het : * KS A SS ye, ow Nig, soot
ao SPoomar sf amnvord co ae, 3 £5 ry 3 eng OBE mS & % bares Mn aa A
- a i oe he 3 , - * x w- §
fe Bmp fs m6 Bef AU BL Bz sg ID BG mh
MD and 4 ¥ gs Oh wy nA oy fawe is ae 3 tee ye ie
a OS Br Bee ey SS Bm 2 A ew a ae ie
Procemieed £ Sal em ae i % gt a tn mm; ned sate OE : 5 SO AS ae a
SB Bae fe Sh bet Eg > nid fe & bo Gg iw &
be ea " C3 LP) gree nm AS ed 15 ay 391 rgem t Sed Fees a, CS mR
os bot W * Om Se a oh OMe wy SES Bo @ te
aa we ee OL i @ ps fe Bie Tee ype me w 6 af
ae te Pe LO nage od a a re, "Tut Py E3 TS wpe ee OE OR
wee o Ch 43 wel OS bee tog fos eran eee SbF ise} we SG toed oe, 7 .
vpy TS A oa ae we Ot or oe YY "i be 1 gen Ted he 2 FB Sm eo'
a cp ee Oe Eo 3 Eee " Be Oe Fy oe ES oa og &
iB Fond gy tft booed Cr ee Mee kp Be ae 4 ie a 85 bed abe YTD Sobne I
un @} iG 3, had PO the wo 1 on ag 6 A wm oh
r & esi wy ge 5 fred hee ; a $74 ° mm H ue te a 6S ey ste 0 eek SS
chs Caves EE wee thy G3 a Oe Ch nt oe an 04 MELT ed ne a nn a
ig °° x is rther IO ag we perk Ay ed thp we wo, HE EE ee Le eee "on oy, GO
ese fm & oy "5 OE Gg EB in OE es a OE, BE pe EO BS Ob oo om
. noe sbect oe ee ee tie mt Be AD Pe OD a He ee a ees
Lae ot z a, By py Ina ae 3 GB Dy 8 ag eG 1 #
of Fist CR fee 42 re Se ke aon SS sete pe oS LD tt pt IK ee
Ch py: ye Sl Oe a EP oreee OR gon : 6 ae ; te" We on, C3.
rye woe on Fh, A as ae no fe ts £6 a. Bow BL te & Bee
Moe wf ot oy So weeny heed 005 ee rn a ot %, C5 SOTO MR Oa a 4 Wty
0D , oy Se a ap Shed TG " 5 ee tht wile" pester orn Se iS Ue Ge oe Te Ce i G
2, tome EE OY ' ow EE Lh Of eel 'gee we i gay See BO a aoe a cae te, teh we rr.
a OS fen ge om re hee 4 Te Oy et Oe uw zs 23 mt Re gp Ge Le 5 Pad ww Be
ue we oo od fo Eg ee oa we Be ed per tee Ee oy Che ae ae &
mG $5 Omg te ee Ce ay wp Ee BBR op a Ble 8G
er 8 iL. Be EE aed BE mt am oD th ie SM ED eh A ig 45
ge oon o pea &3 Ce gon TE hee cr vases Lo hn ea owe ea ieton '5 ER Ot
g j ake nw BEM PO oR BE Ee Leo COS 2 gS Bg © ob
GO ma. & oD on ey 8Ae "CR £7 BG BS eee te eo oD ag
a Rm ae Y , ay Th ootee re is ee Eg % erehe ast é 0% ee, oe . aot o
My cee " we SCG Fas) bad Sn ne ' a PO Set commen ts mod Cf G agen he tht - al
Le Ore oe Ct f feeb Pesca ry p Sinn WM 36 Second 3 1 oe ee m TS es OCIS
fy on ke i Sr oy mo BA De ES nd gm 6 OP I L Gm a me an oy Fe
soot om Seow Oe eS a 5 wn, OH ED Oe ES j oan Soe Se ae OO OS RS oh Sse
te 1 iD SOG be eh ERE Gi Te TT BO 8 BL Ze h
ie ood OS Oh *) Fy Me te OH ty 2 uy} Qu ie Bay OS am be Se Oe Ee fe & Pe
ey AE 1 ps te ge = end GL OS re rn le tee me me ee OB oe aa ae
BEofo. Bsc5g 2 G4EeESLE=O 6885 "BCSZeshe F523
awe Kecd 2 ages aclldead "ee teak Was 1 fy Silom ge 93 ann oe pee aa Ss " ne r% 6 "e3 Gonwe by gen rs
"Been 5 = 22 &. fl eS CB oe ES SaESBReE Be gree er | Oi
oR OTA Be leE G HSERSSn, BB. BROS ER BSS eo EO RE on £
wed OS x im f whey Ae fee bene tony ca ay 4 4 5s
ae Ch oO% ty Te te a5 orn ' ee SS a Bm se Oat 2 osm. ee fe wm Boe ed eo De
a Te €3 ck my pe wey Zee owe See SB Oa 2 OE Sy oy Oa me oe
ven oo we we 03 ~~ ioe ee OO C3 Be gee ee Cue Tee he ES bee Oe a on vdeet bese doy bad
Sy collie SM os Ss <a Gam wanes oe. Oo pm oy moe eee Oe = o Oe me ee
"he? wR hy a no wie EE me ES te YD Re OI ee , Me Oe fom M3
Se" GoD & EG fe ee es GU RRM BWC ks SPEAR SLr BIBS o & we &
SOG ERD Fee Ge gl €@>GSe-3n5rv San 88 Cake eb hu wer 2s oe SG
wipe aa ho anhed ps 4 a" 4 " pews ened a en a 4 5 ry g a, aa % ee oeed .
S ae 2p ope 2 os f Bead 2? cond bom 0 seek LOE GG ad oe CL EEE SO CS eR ey
oOo ew men & Fb Ae
SA Sa oc oe C5 ae OE Anny - od on : " ,
B2QESe £E son & F a Qo
', $ ye A, ee ne i
6 ae BS ame 2 Bh Zz
,


3. The Camunissioner of intenrediate Education, Andhra P radesh.

4. The Regional Joint Drector, Intennedi ate Education », GSuftur,

§. The Princinal, Govt. Junior College, Renalis, Guntur Dist ict, Naw Bapatia
Cistrint,

®. The Principal, Govt. Vocational Juniars College, Guniiy, Guntur District.

?, me Principal, Government Junior Colleds (SH ris}, CH rala, Prakasam District

¥ Banatla District.

8. The » Princ pal SRR and CVE Govt. Junior Cailege, Vieyawada, Krishna
Cisfiot, Now NTR Destrict.

8. The Principal, Govt. Junior College, Vinukonda, Guntur Disirict, Now Palnadu
District

10. The Principal, Gevi. Junior College, Sattenapalll, Guntur District, Now
Painady District,
11. The Principal, Govt. Junior College, Darsi, Prakasam District.

Respondents
Petitian under Anicie 2236 of the Constitutian of India is Med praying thatin the

creuristances stated in fhe affidavit 'fled therewith, the High Court may be pleasec
fo issue a writ, arder-or direction more particularly In the nature of Writ of Certiorar,
calling far al connected records inciudin ng the e@ impugned OOVISIONS of Sect fan 3 Sub-
Section (3) of Andhra Pradesh Regularization of Services of Contract Ermpioyess,
Act 36 of 2023 so far as excluding the Part Time JUriey Leckiters (Vocational!
Padittioners for regularization and alse the GOMs. No.1 14, Finance Department, eee
10-3023 so far as ea extending the benefit of raguiarisatian in respect of cantract Juni
Lecturers only, and in denying the regularization fo fhe petifioners wha are Part Time
Junior Lecturers G/ocationals as Hegal, APOPer, unjust, arbiirary, in rafional, and
violation of Article 14, 18, 38 and 39 {c) of the Constitution of India and further diract
fhe Respondents 1 fo 4 to regularize the services of the Part Time Juntar Lecturers
prior to the Junior Lecturers appointed an contract basis with all consequantial
benefits including pay scales, Seniority and other emalumenis etc., and to pass

iA NOG: 1 OF 20283

Petition under Gection 187 OPC is fed praying that in the circurnstances
slated in the affidavit fled in suppart of the wrk petition, the High Court may be
pleased to direct the Respondents Not to 4 to regulanze the services of the
Petitioners as Part Time Lecturers (Vocational as was done in case of regularization
of the contract tsachers, forthwith, nending dispe sal oF WP NG 333%2 of 2025, on
the fhe of the High Court.

LA NO: 2 OF 2023

Peition under Section TS1 CRC is fled praying that in the cournstances
stated in the affidavit fled in support of Ihe wri petition, the High Court may be
digased to direct the Respondents No. 1 ta 4 not to A up ine rea vlar vacancies in
which the Petitioners are working as Fart Tyme Lecturers for the last riore than 30
years, forthwith, pending dispasal of W.P.No. 352372 of 2025, on the Me of the High
Court,


The petition cones of for Rearing, upon perusing fhe Petition and the
a eas ft filed in support theresf and upon hearing the arguments of
&:

# &

P
TA. RA, ie NORA BABU FSta! YO te for the beaks ate OATS, mp for Services ; Fey
esos ident No.4 and GP for Saryicas if} ~

eed

far Re SPO

ndent Now.2 to 4, the Court made

the follawing,

ORDER:

Heard learned counsel for the parties, Objections be Aled in four { if} weeks, in the meantime, status quo be maintained with regard to the service of the petitioners.

TS, List on 05.09. 2024.

SD-RLTATA RAO DEBUTY REGISTRAR For ASSISTANT REGI iSTRAR weed.

nS fof Andhra Pradesh, State of Anchrs danudt, Guntur.

arfnent, State af Andhra Pracesh SUEY, ication, Slate of Andhra Pracdas Sh. Suni, The Chief Secretar 'yin t Pradesh, secret ariat Bui The P Principal Secreta yy F secretariat Bulldin res Velax The Principal Sec Secretariat Bude dings, Na i ven Lox) Pr 3 &

4. The Comrrussioner of fr Education, Tadepalll, Guntur District S. The Joint Director, Guntur, G suntur District. S. The Ragional Joint Director. Kadapa, Kadapa District ?. The Principal Secretary, Hi igher Education Deparime St nt State of Andhra Pradesh, Secretariat, Velsqapudl, Amaravall, Guntur Dustriot, 8 The Commissioner of Coleg! ate Education, Government of Andhra Pradesh, Garudanri SK T: or Lakshow Narasinwe Calo YY, Mangalagiri, Guntur iis suict

3. ihe Se ecietary, Board of in hate Education, R.No T1403, 2°) ay ® Hee ors, Eswar Eite, Besta fe Sonowsinn, Tadepall, Guntur Dist rf, Pincode 522504.

The Principal Secretary to Goy Depariment, Stafe of Andhra Py Distrio'.

1. The Chief Secretary to Goverment of Andhra Pradesh, State of Andhra Pradesh, Secretariat Budi Rings, Velagapundi, Guntur £N igtr int Andhra Pradesh.

12. The Princinal Sec etary, Fingnoe & Planning Depariment, State Of Andhra Pradesh, Secre atar rat Sulldings, Velagapurll, tauntur.

13. THe Princinal Secreta; ry, School 'duoation i, State of Anchra Pradesh, Secretariat Be Adings, Velagapudi

14. The Can minissioner of inferrnediate ASRS {HRA PLO & Fo! doy Secretar jal, Ve laganudi Caurvtur veoh, a rucation, Tadepalll, Guntur istrict 1, Regional Joint Director, Kadapa, Kacdapa District.

16. Regional Joint Director of intermediate Educetion, Madapa, Kadapa (istrict 1? The Principal Secretary, General Administration Department, Siate Andiva Pradesh, See cretarial, Ve 'agape udi, Amaravat

18. The Frincipal Sec ale Re venue | poervices.1} Deparment, State of Andhra aes wat, Velagapudl, Arnaravatl

9. The Princinal Se a oy y. Socal Welfare (SV RORD Depariment, State of Andhra Pradesh, S cretaniat, Ved lagapuc, Amaravall. 29, The Chairman, Dep nartmenta Promotion Cormmitfes, far the Ad-hoc Panne! 2083-2024.

21. The Chief Commissioner of Land Administration & Special Secretary, Andhra Pradesh, Mangalagir.

22. The Secretary ° Gavyernment, Legal and Leqisiative Affaire and Justice Law Dsoariment, State of Andhra Pradesh, Secretariat Buildings, Yelaganudi, Ammarawaths Guttur District. Andhra Pradesh.

23. The Principal Secretary to Gavernment, Higher Education (UE) Sept, State of Andhra Pradesh, 4.P Secretariat, Velagapudi, Amaravati, Guntur

24.The Registrar, Acharya Nagariuna Uni erst, Nagarjuna Nagar Guntur

2. The Principal Secretary to Government Finance, (HR, Planning and Fohoy} Hept . State of Andhra Pradesh, AP Secretariat Velaganud, Armaravatl Guntur

28. The Cammussioner of Intermediate Education, Andhra Pradesh. 2?. The Regional Joint Director, intecnecdiate Education, Guntur.

28. The Principal, Gav. Junior College, Repaite, Guntur District, Now Bapaila Dystrict, 22, The Principal, Govt. Vocational Junior College, Guntur, Guntur District,

30. Tas Pdnecinal, Governmen 3 f Jun mor Gallege (Gids}, Chirala, Prakasa Custrict, row Bapatla Dis

34. The Prindipal, SRR and VR Govt. Jurior College, Viiayawada, Krishna Dratrict, Now NTR Cistrict.

$2. The Frincinal, Gov. Junior College, Vinukonda, Guntur District, Now Painadu Distric :

33. The Pri ncipal, Gove Junior College, Saftenapall, Guntur District, Naw Palnadu District. .
34. The Principal, Govt. Junior College, Darsi, P rakasam District. (1 to 34 by ; RPAD}
38.Qne CO to SRE RAGHU VEER Advocate [OPUC}
38. One CU to SRLMANGQJ RUMAR SETHAPUD! Advocate (OPUC) 37, One GC SRESRINIVASA RAO MADIRAIU Advocate (IPUC) 38, One GG © ORLMLRLKCGHARRAVARTHY Advocate (CIPUL}
39. One CG to SREP VW RAMANA, Advocate (OFUO $0, One Cot fo SREA RAJENDRS BABEL Advocate {OPUC)
41. Two COs to GP FOR eeewvie SES |, High ¢ ~ourt of Andhra Pradesh. FCT] 42, Two (0s ta GP FOR SERVICES HL} High Court of Andhra Praciesh.

POUT] 43, One CG to ami Santhy, _ Blanding Counsel (QPUC) 44, One OC to Se. Murali ncain, Standing Gounsel (OPUC) aS. § 8: ne CO io Sri. Raia 2 Ral ieswar Reddy, Standing Counsel (OPUC}

48. Two spare copies HIGH COURT HO. & RAR DATED. O8/0 1/2024 NOTE: LIST ON 05.02.2024 ORDER WRIT PETITION Nos: 29733, 30273 OF 2023 STATUS QUO