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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(2)The Certificate refer to in sub-rule (1) shall be issued or endorsed by the Central Government and in every case, it shall assume full responsibility for such Certificate.