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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(1)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)any graduate of atleast three years standing of any other University incorporated by Laws in India and residing within the territorial jurisdiction of the University ;