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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1)(a) in The Orissa High Court (Appointment of Staff) Rules, 1963

(a)Nothing in these rules shall adversely affect any person who was a member of the service on the date of coming into force of these rules.