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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(3)A lottery shall be randomly drawn from the applications received. The detailed minutes of the meeting where lottery has been drawn shall be circulated to all the parents and shall be made forwarded to the District Education Officer concerned along with the list of members of the School Level Fee Committee.