Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(4) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013 (4)The non-official members of the Price Fixation Committee shall receive such allowances as may be prescribed.
