Patna High Court - Orders
The Union Of India And Ors vs Ram Naresh Mishra on 28 January, 2020
Author: Shivaji Pandey
Bench: Shivaji Pandey, Anjani Kumar Sharan
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13047 of 2018
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The Union of India and Ors
... ... Petitioner/s
Versus
Ram Naresh Mishra
... ... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
and
HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SHIVAJI PANDEY)
3 28-01-2020Let this case be listed before a Bench of which one of us (Anjani Kumar Sharan, J.) is not a member.
(Shivaji Pandey, J) ( Anjani Kumar Sharan, J) Mahesh/-
U