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Patna High Court - Orders

The Union Of India And Ors vs Ram Naresh Mishra on 28 January, 2020

Author: Shivaji Pandey

Bench: Shivaji Pandey, Anjani Kumar Sharan

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.13047 of 2018
                 ======================================================
                 The Union of India and Ors

                                                                      ... ... Petitioner/s
                                                   Versus
                 Ram Naresh Mishra

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :
                 For the Respondent/s   :
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                         and
                         HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE SHIVAJI PANDEY)

3   28-01-2020

Let this case be listed before a Bench of which one of us (Anjani Kumar Sharan, J.) is not a member.

(Shivaji Pandey, J) ( Anjani Kumar Sharan, J) Mahesh/-

U