Allahabad High Court
M/S Chandra Construction Company vs State Of U.P. & Others on 28 January, 2010
Author: Ashok Bhushan
Bench: Ashok Bhushan
Court No. - 2 Case :- WRIT - C No. - 31622 of 2009 Petitioner :- M/S Chandra Construction Company Respondent :- State Of U.P. & Others Petitioner Counsel :- Uma Nath Pandey,Pradeep Kumar Respondent Counsel :- C.S.C.,Bhoopendra Nath Singh,P.C.Singh Hon'ble Ashok Bhushan J.
Hon'ble Bala Krishna NaraVana.J. Heard learned counsel for the parties. Put up on 17/2/2010, peremptorily. Interim order granted earlier shall continue till then.
Order Date :- 28.1.2010 SB