Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

M/S Chandra Construction Company vs State Of U.P. & Others on 28 January, 2010

Author: Ashok Bhushan

Bench: Ashok Bhushan

Court No. - 2

Case :- WRIT - C No. - 31622 of 2009

Petitioner :- M/S Chandra Construction Company

Respondent :- State Of U.P. & Others

Petitioner Counsel :- Uma Nath Pandey,Pradeep Kumar
Respondent Counsel :- C.S.C.,Bhoopendra Nath Singh,P.C.Singh

Hon'ble Ashok Bhushan J.

 

Hon'ble Bala Krishna NaraVana.J. Heard learned counsel for the parties. Put up on 17/2/2010, peremptorily. Interim order granted earlier shall continue till then.

Order Date :- 28.1.2010 SB