Calcutta High Court
Deepak Khemka vs Central Bank Of India on 13 June, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
OD-2
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
WP 336 of 2017
DEEPAK KHEMKA
Versus
CENTRAL BANK OF INDIA
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 13th June, 2017.
Appearance:
Mr. Arindam Banerjee, Adv.
Ms. Pooja Jewrajka, Adv.
... for the petitioner
Ms. U. Joshi, Adv.
... for the respondent.
The Court: The petitioner on instruction seeks to withdraw the writ petition. Accordingly, WP 336 of 2017 is dismissed as withdrawn. There will be no order as to costs.
(DEBANGSU BASAK, J.) G.S.Das