Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 81 in The Bombay Forest Rules, 1942

81. Vessels conveying forest produce by river to call a depot on banks.

- The person in charge of any vessel which carries forest-produce on a river, on the banks of which one or more depots established under these rules arc situated, shall call and stop his vessel at every such depot which he has to pass, in order that the forest-produce may be examined, if necessary, under the provisions of rule 85 and the person in charge of such vessel shall not proceed with such vessel past any such depot without the permission of the forest officer in charge of such depot.F. Property and Transit Marks.