Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(3) in Assam Yoga Council Act, 2018

(3)In exceptional cases, Class 'A' registration may also be given as a onetime measure to self-educated Yoga Practitioners who are Post-Graduates in any subject and who have at least 25 years of working experience in a reputed and established Yoga Hospital or College and who are not less than 45 years of age, on payment of prescribed fee and subject to the provisions of this Act.