Supreme Court - Daily Orders
Uber India Systems Private Limited vs Union Of India on 6 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.38 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5705/2022
(Arising out of impugned final judgment and order dated 07-03-2022
in PILL No. 9775/2020 passed by the High Court Of Judicature At
Bombay)
UBER INDIA SYSTEMS PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
([ONLY I.A. NO. 22408/2023 IS LISTED UNDER THIS ITEM.]
IA No. 22408/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 06-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Ms. Pritha Srikumar, AOR
Mr. Nikhil Menon, Adv.
Ms. Anshula Laroiya, Adv.
Mr. Atharv Gupta, Adv.
For Respondent(s) Mr. Bharat Bagla, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Ms. Kirti Dadheech, Adv.
Signature Not Verified
Digitally signed by
Respondent-in-person
GULSHAN KUMAR
ARORA
Date: 2023.02.07
14:41:41 IST
Reason: Ms. Fereshte Sethna, Adv.
2
Ms. Anuradha Dutt, Adv.
Ms. Suman Yadav, Adv.
Mr. Chaitanya Kaushik, Adv.
Ms. Shivani Sanghavi, Adv.
Mr. Shubham Airi, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 13 February 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR