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Supreme Court - Daily Orders

Uber India Systems Private Limited vs Union Of India on 6 February, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

      ITEM NO.38                        COURT NO.1                 SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)             No(s).    5705/2022

      (Arising out of impugned final judgment and order dated 07-03-2022
      in PILL No. 9775/2020 passed by the High Court Of Judicature At
      Bombay)

      UBER INDIA SYSTEMS PRIVATE LIMITED & ANR.                        Petitioner(s)


                                                VERSUS

      UNION OF INDIA & ORS.                                         Respondent(s)

      ([ONLY I.A. NO. 22408/2023 IS LISTED UNDER THIS ITEM.]
       IA No. 22408/2023 - APPROPRIATE ORDERS/DIRECTIONS)


      Date : 06-02-2023 These matters were called on for hearing today.


      CORAM :            HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                         HON'BLE MR. JUSTICE J.B. PARDIWALA


      For Petitioner(s)           Mr. Shyam Divan, Sr. Adv.
                                  Mr. Dhruv Mehta, Sr. Adv.
                                  Ms. Pritha Srikumar, AOR
                                  Mr. Nikhil Menon, Adv.
                                  Ms. Anshula Laroiya, Adv.
                                  Mr. Atharv Gupta, Adv.


      For Respondent(s)           Mr. Bharat Bagla, Adv.
                                  Mr. Siddharth Dharmadhikari, Adv.
                                  Mr. Aaditya Aniruddha Pande, AOR
                                  Ms. Kirti Dadheech, Adv.
Signature Not Verified

Digitally signed by
                                   Respondent-in-person
GULSHAN KUMAR
ARORA
Date: 2023.02.07
14:41:41 IST
Reason:                           Ms. Fereshte Sethna, Adv.
                                         2



                       Ms. Anuradha Dutt, Adv.
                       Ms. Suman Yadav, Adv.
                       Mr. Chaitanya Kaushik, Adv.
                       Ms. Shivani Sanghavi, Adv.
                       Mr. Shubham Airi, Adv.
                       Ms. B. Vijayalakshmi Menon, AOR


       UPON hearing the counsel the Court made the following
                              O R D E R

List the Special Leave Petition on 13 February 2023.





(GULSHAN KUMAR ARORA)                                       (SAROJ KUMARI GAUR)
     AR-CUM-PS                                              ASSISTANT REGISTRAR