Supreme Court - Daily Orders
M/S. Uptron Powertronics Ltd vs Om Prakash Punyani on 22 September, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1714 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).10815/2020
M/S. UPTRON POWERTRONICS LTD & ORS. Petitioner(s)
VERSUS
OM PRAKASH PUNYANI & ORS. Respondent(s)
Date : 22-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
[IN CHAMBER]
For Petitioner(s) Mr. Amit Pawan, AOR [Not Present]
For Respondent(s) Mr. Rajeev Sharma, Adv.
Mr. Mohan Lal Sharma, AOR
Mr. Ajay Vikram Singh, AOR
Mr. Adarsh Upadhyay, AOR
Ms. Ananya Sau, Adv.
Ms. Pallavi Kumari, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
No representation for the petitioners, perhaps due to the fact that the matter is taken up after 4.00 P.M. Office Report dated 22.05.2023, which seems to be the last one placed on record, reflects that no steps have been taken in relation to deceased respondent No.1 till date.
In the event such steps are not taken within four weeks from today, the special leave petition shall stand Signature Not Verified dismissed as against respondent No.1, without further Digitally signed by Neetu Khajuria Date: 2023.09.26 14:15:57 IST Reason: reference to this Court, and the petitioners shall be solely responsible for the consequences thereof.
(RAVI ARORA) (NIDHI BHARDWAJ)
COURT MASTER (SH) COURT MASTER (NSH)