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Central Information Commission

Mr.G Dharman vs Ministry Of Communications And ... on 25 March, 2011

          CENTRAL INFORMATION COMMISSION
       Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066


                             File No.CIC/LS/A/2010/001367
Appellant                :        Shri G Dharman
Respondent               :        SPOs, Dharampuri
Date of Hearing          :        25.3.2011
Date of Decision         :        25.3.2011

FACTS :

The matter is called for hearing today dated 25.3.2011. The parties have not appeared before the Commission. However, on the request of Shri R Karun Kannan, SPOs, Dharampuri, we had a teletalk with him.

2. It is the submission of Shri Karun Kannan that this matter has already been decided by this Commission vide order dated 12.11.2008 in File No CIC/MA/A/2008/01173/AD and that in compliance thereof requisite documents have already been provided to the appellant.

3. The appellant is neither present before the Commission nor has he sought telephonic interview in this connection. We, therefore, presume that he is satisfied with the information provided to him. In the premises, the appeal is dismissed as infructuous.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K.L. Das) Deputy Registrar Address of parties :-

1. Shri R Karun Kannan SPOs & CPIO, Department of Posts, Dharmapuri Division, Dharmapuri-636701
2. Shri G Dharman Postal Asstt, Harur-636903