Section 14 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
14. Appointment of dates for filing nominations, etc.
(1)As soon as the order under the above rule is issued, the Registrar shall, subject to the provisions of sub-rule (2), by an order, appoint,-(a)the date, time and place for making nominations, which date shall not be before 14 days after the date of the first order;(b)the date, time and place for scrutiny of nominations;(c)the last date for withdrawal of candidature;(d)the date or dates, the place or places and the time during which a poll shall, if necessary, be taken;(e)the day and the place and hour at which the votes shall be counted.(2)The Registrar shall, at least 45 days before the date fixed for the poll, publish in English, Konkani and Marathi languages the dates so appointed, by means of a notice in the newspapers, circulated in the market area and paste copies of such notice on the notice board of the Marketing Board and in Village Panchayats and other conspicuous places in the villages included in the market area.
