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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(ii) in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

(ii)Age limit. - Must be unmarried and below 24 years of age, in case of candidates belonging to General Category, and 29 years of age in case of candidate belonging to Scheduled Castes/Scheduled Tribes. On the 1st July of the Calendar Year in which applications for selection of candidates for award of Scholarships are invited.