Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(2) in The Calcutta Sports Act, 1955 (2)No suit or proceeding shall lie against the State Government and no suit, proceeding or prosecution shall lie against any person for anything in good faith done or intended to be done under this Act.
