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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)If any doubt arises as to whether any question is or is not within the restriction imposed by sub-rule (1) the Chairman shall decide the point and his decision shall be final.