Bombay High Court
Smt. Pramila Bharat Chaudhary @ Pramila ... vs The Union Of India Through The Secretary ... on 20 February, 2020
Author: M.S.Karnik
Bench: Nitin Jamdar, M.S.Karnik
11. wp 8056-19 & ors..doc
DDR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8056 OF 2019
WITH
CIVIL APPLICATION NO. 2307 OF 2019
IN
WRIT PETITION NO. 8056 OF 2019
WITH
CIVIL APPLICATION NO. 2306 OF 2019
IN
WRIT PETITION NO. 8056 OF 2019
Naresh s/o. Shankarrao Khapare & anr. ..Petitioners
vs.
The Union of India & ors. ..Respondents
WITH
WRIT PETITION NO. 7520 OF 2019
Union of India & ors. ..Petitioners
vs.
Sanjeev Kumar & ors. ..Respondents
WITH
WRIT PETITION NO. 8311 OF 2019
The Income Tax SC/ST/OBC Employees
Welfare Association ..Petitioner
vs.
The Union of India & ors. ..Respondents
1/3
11. wp 8056-19 & ors..doc
WITH
WRIT PETITION NO. 8393 OF 2019
Smt. Pramila Bharat Chaudhary @
Pramila Bhowate & ors. ..Petitioners
vs.
The Union of India & ors. ..Respondents
WITH
WRIT PETITION NO. 9972 OF 2019
Vandana w/o. Sanjeev Kamble ..Petitioner
vs.
The Union of India & ors. ..Respondents
WITH
WRIT PETITION ST. NO. 21708 OF 2019
Hridaynath Motiram Hiwrale ..Petitioner
vs.
Union of India & ors. ..Respondents
...........
Mr. Mihir Desai, Senior Advocate a/w. Mr. Suresh Mane for
petitioner in WP/8311/19.
Mr. N.V. Bandiwadekar a/w. Mr. V.R. Kumbhar a/w. Mr. A.R. Patil
a/w. Mr. A.B. Navale for petitioners in WP/8056/19.
Ms. Anamika Malhotra for petitioner in WP/7520/19.
Mr. Yogesh Mayyer for petitioner in WP/8393/19.
Mr. Rui Rodrigues a/w. Mr. Shailesh Pathak for respondent Nos. 1
to 3 in WP/8056/19,WP/8311/19, WP/8393/19, WP/9972/19,
WPST/21708/19.
Mr. Suresh Mane for intervener in WP/7520/19.
...........
2/3
11. wp 8056-19 & ors..doc
CORAM : NITIN JAMDAR &
M.S.KARNIK, JJ.
DATE : 20 FEBRUARY 2020 P.C.:-
The learned counsel appearing for the parties state that they will circulate the brief notes of their submissions.
2. The learned Senior Advocate for the Petitioner states that a list of dates and events would be furnished within a period of one week from today.
3. Place the Petition on Board on 4 March 2020 "For Directions". Thereafter a date for hearing of this Petition would be fixed.
(M.S.KARNIK, J.) (NITIN JAMDAR, J.) Digitally signed by Diksha Diksha Rane Rane Date:
2020.02.24 16:41:34 +0530 3/3