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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(28)(i) in Arunachal Pradesh University Act, 2012

(i)"Teachers of the University" means a Professor, Associate Professor, Assistant Professor and such other persons as may be appointed for imparting instructions or conducting research in the University or in any College or Institution maintained by the University and are designated as teachers by the Statutes;