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Andhra Pradesh High Court - Amravati

Dasari Vanditha vs Dr. Manam Muni Venkata Mouli Teja on 12 August, 2022

Author: Battu Devanand

Bench: Battu Devanand

IN THE HIGH COURT OF ANDNRA PRADESH ATAMARAYVAT!

FRIDAY, THE TWELTH DAY OF AUGUST,
FWO THOUSAND AND TWENTY TWO
: PRESENT:
THE HONQURABLE SRI JUSTICE BATTU DEVANAND

iA No. 1 OF 2023
iN
TROMP NO: 218 OF 2022
Satwean:
Dasari Vandithe, Wo Manam Moull Tela, DYo 2. Gonal Rao, agad 29 years, Gee
Trainee Doncfor Dental, Rio O18 : 3. 2nd

No. 4 Lams, Rapey Nagar, Ole Town,
Pathavru (Arattnotal, Kavall Tow », SRS Nellore District.

POR ananl® respondent
ROMP 215 OF 2022 »
nthe Sis of High Court}

soonh,

(Peltons

4. DOr. Manam Afun Venkata Moul Te!
Decleor, Department of Gengral Mec
Kanaka Mamidi V4 fags, Monabad
State.

. aged SQyears, Oe
its 'of KMecical Solenceas,
Reddy District. SOTaa4, Telangana

RSEpNg eee /Patitioner

2. AM Kumar Pokais, So nat kriown, Aged sbaul S¢ years, Rfo at F at No. Ani, Sai

Aagshirvad Apartment, Near IShCON Terni, Vanamthoou, Nelly e City, SPSR
Nedors Cistrct

Petition under Section 154 CPO praying that in ihe clrcumstanses stated in ae
afidavit fed in Suppor. 6 of the pettion, the High Sour may be Neased fo stay o
further proceedings i FOP No 18 af 2024 on ffe of the Vi Addi District \ doe.
cum-Family Judge, Kadara, pending Cispas sal of TRCMP No 2S of 2023, on the fle of
fhe High Gaur.

sy heaving, upon perusing the Petition an the affida avit
fed in sugport t thereof 'and t the earlier Ord of the High Caurt dated OB OY 2028
29, OF. 2082 made hersin and upon hearing the arguments af SH AV VSN Murthy,
Advocate for the Pettionar and Sri GS. kishore Kumar, Advocate for Reapondant
No.1, fhe Court nade fhe Itiawing

ORDER:

"Past an 22.08.2022.

Learned counsel for the seditioner and sesgondant are directed to Inform their clients fo appear before this court on 22.08. 2028. Interim stay granted earlier shall sland extended HN YO. 70.2022"

Safe M. SRINIVAS ASSISTANT REGISTRAR PTRUE COPY} : \ Fo) te gee ION OPFICER vo 2 The Vi Add! Distiet Judge-cum-Pamily Jides, Radaps Ome ee Gio 8A AY VS N Murthy, Advooate POPU nee One CC te Sri GV .S. Kishore Kumar, Advacais [ORUC] One spare copy.

ARON v5 as:

HIGH COURT DEVS DATED Tea e08S ORDER POST ON 22.08. 2082 fA.NOO OF 2088 IN YAGHIP No.2 of 2028 ERTENSION OF INTERIM DIRECTION