Bombay High Court
Freebie Solutions Private Limited vs Intelligent Payment Solution Private ... on 21 December, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 31 arbap-170-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO.170 OF 2022
Freebie Solutions Private Limited .. Applicant
Versus
Intelligent Payment Solution Private .. Respondents
Limited & Ors.
...
Ms.Mehak Kalra with Mr.Lalit Besoya and Ms.Siddhi Bhosale
for the Applicant.
Ms.Sakina Electricwala i/b Dhruve Liladhar & Co. for the
Respondents.
...
CORAM: BHARATI DANGRE, J.
DATED : 21st DECEMBER, 2022 P.C:-
1. The respondents, on being served, are represented by learned counsel Ms.Electricwala, who seeks time to fle reply.
2. At her request, list on 20/01/2023.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 22/12/2022 ::: Downloaded on - 22/12/2022 19:20:00 :::