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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tripura - Subsection

Section 21(1)(b) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(b)Fees for maintenance of roads, bridges, paths and land constructed or maintained by it or which may be transferred to it for maintenance.