Karnataka High Court
The Church Of South India Trust ... vs Union Of India on 7 April, 2022
Author: S.G. Pandit
Bench: S.G. Pandit
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF APRIL, 2022
BEFORE
THE HON' BLE MR. JUSTICE S.G. PANDIT
WRIT PETITION No.16691/2021 (GM-RES)
BETWEEN:
1. THE CHURCH OF SOUTH INDIA TRUST
ASSOCIATION (CSITA)
NO.5, WHITES ROAD
INDIRA GARDEN, ROYAPETTAH
CHENNAI-600014
REPRESENTED BY ITS
ADMINISTRATIVE DIRECTOR.
2. MR. THEOPHIL DONALD ANCHAN
S/O SAMUEL ANCHAN
AGED ABOUT 55 YEARS
OCC: ADMINISTRATIVE DIRECTOR
CSI LOMBARD MEMORIAL HOSPITAL
NO.1, CSR MARVEL, KALENA AGRAHARA
BANNERGHATTA ROAD
BANGALORE-560076.
ALSO AT:
CSI LOMBARD MEMORIAL HOSPITAL
UDUPI DISTRICT, UDUPI-576101.
AND ALSO AT:
R/AT KAUNDINYA COMPOUND
NO.76, BADAGUBETTU BAILUR
UDUPI-576101.
...PETITIONERS
(BY SRI NASRULLA KHAN, ADV.)
AND:
1. UNION OF INDIA
MINISTRY OF HOME AFFAIRS
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NORTH BLOCK, CENTRAL SECRETARIAT
NEW DELHI-110001
BY ITS SECRETARY.
2. THE DIRECTOR
CENTRAL BEAURU OF INVESTIGATION
PLOT NO.5-B, 6TH FLOOR
CGO COMPLEX, LODHI ROAD
JAWAHARLAL NEHRU STADIUM MARG
NEW DELHI-110003.
3. THE DIRECTOR
CENTRAL BEAURU OF INVESTIGATION
NO.36, BELLARY ROAD
GANGANAGAR,
BENGALURU-560032
KARNATAKA.
4. THE SECRETARY
DEPARTMENT OF HOME
VIDHANA SOUDHA
DR. AMBEDKAR VEEDHI
BANGALORE-560001.
5. THE INSPECTOR GENERAL AND
DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTERS
NRUPATHUNGA ROAD
BESIDE RBI, BENGALURU
KARNATAKA-560001.
6. THE SUPERINTENDENT OF POLICE
UDUPI TOWN POLICE
UDUPI-576101.
7. THE INSPECTOR OF POLICE
UDUPI TOWN POLICE
UDUPI-576101.
8. CHURCH OF SOUTH INDIA
KARNATAKA SOUTHERN DIOCESE
6TH FLOOR, THE UNITY BUILDING
SAMPANGI RAMA NAGAR
BANGALORE-560002
REPD. BY ITS AUTHORIZED PERSON.
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9. THE GENERAL SECRETARY
CURCH OF SOUTH INDIA SYNOD
CSI CENTRE, NO.5, WHITES ROAD
INDIRA GARDEN, ROYAPETTAH
CHENNAI-600014.
10. RT. REV. MOHAN MANORAJ BISHOP
S/O LATE MR SUNDARARAJ
AGED ABOUT 65 YEARS
R/AT NO.119, 4TH MAIN
13TH CROSS, VIDYARANYAPURAM
MYSORE-570008.
11. DR. SUSHIL JATHANNA
S/O LATE DR. C D JATHANNA
AGED ABOUT 63 YEARS
R/AT NO.1/1, NEAR CSI
SHANTHI CATHEDRAL
BALMATTA, MANGALORE-575002.
12. VINCENT PALANNA
S/O JOHN PRABHAKAR PALANNA
AGED ABOUT 38 YEARS
R/AT BELA BELA VILLAGE
KASARGOD TALUK AND DISTRICT
KERALA-671321.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO DIRECT
THE R2 AD 3 TO CONDUCT AUDIT IN RESPECT OF FCRA
ACCOUNT NO.075900086 (FOREIGN CONTRIBUTION ACCOUNT)
OF THE CHURCH OF SOUTH INDIA -SYNOD MARKED AT
ANNEXURE-G AND ETC.
THIS PETITION COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:-
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ORDER
Memo dated 31.03.2022 is filed by the learned counsel for the petitioners seeking leave to withdraw the writ petition.
2. Memo is placed on record.
3. The writ petition is dismissed as withdrawn.
Sd/-
JUDGE NG* CT:bms