Bombay High Court
Shri. Jagannath Balaji Thakur vs M/S. Skol Breweries Ltd. And Anr on 26 February, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sg wp5548-15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5548 OF 2015
Shri. Jagannath Balaji Thakur ...Petitioner
vs
M/s. SKOL Breweries Ltd. And Anr. ...Respondents
AND
WRIT PETITION NO.1851 OF 2020
Shri. Jagannath Balaji Thakur ...Petitioner
vs
M/s. Vajra Land Reality Private Limited
Dorgiri Hous.Complex And Ors.. ...Respondents
.....
Mr. C.M. Lokesh, i/b. Mr. Ravindra B. Nair, for the Petitioner in Writ
Petition No.5548 of 2015.
Mr. P.M. Palshikar, a/w. Mr. Shailesh More, for the Petitioner in Writ
Petition No.1851 0f 2020.
......
CORAM : S.C. GUPTE, J.
DATED: 26 FEBRUARY, 2020 P.C. :
Writ Petition No.5548/2015. Leave to the Petitioner to amend the petition by inserting a proper prayer. Amendment to be carried out within one week. Re- verification is dispensed with. The writ petition to come up for admission on 16 March 2020. The Petitioner is at liberty to serve the petition on Respondent No.1, through its advocate appearing before the trial court.
Writ Petition No.1851/2020
Pg 1 of 2
sg wp5548-15.doc
2. As in case of Writ Petition No.5548 of 2015, the Petitioner is permitted to amend the companion petition, i.e. Writ Petition No.1851 of 2020, and serve the amended petition on Respondent No.2, through its advocate appearing before the trial court. This petition may also come up on the next date, i.e. 16 March 2020, along with Writ Petition No.5548 of 2015.
( S.C. GUPTE, J. ) Digitally signed by Smita Smita Gonsalves Gonsalves Date: 2020.03.02 17:19:43 +0530 Pg 2 of 2