Supreme Court - Daily Orders
Kalyani Mathivanan vs K V Keyaraj on 6 January, 2015
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.203 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5946-5947/2014
KALYANI MATHIVANAN Appellant(s)
VERSUS
K V KEYARAJ AND ORS. Respondent(s)
(with appln. (s) for directions and permission to place addl.
documents on record and stay and vacating stay and office report)
WITH
C.A. No. 8602-8603/2014
(With appln.(s) for stay and Office Report)
C.A. No. 6455-6456/2014
(With appln.(s) for directions and appln.(s) for directions and
stay and Office Report)
Date : 06/01/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankranarayanan, Adv.
Ms. P. Priyadarshni, Adv.
Ms. Pooja Dhar,Adv.
Mr. Vikramaditya, Adv.
Mrs. Geetha Kovilan,Adv.
Mr. P.R. Kovilan, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, Adv.
Mr. M. Yogesh Kanna,Adv.
Mr. Guru Krishnakumar, Sr. Adv.
Mr. V. Shyamohan,Adv.
Mr. Abhishek Kumar, Adv.
Ms. Chaitali Dhinoja, Adv.
Signature Not Verified
Digitally signed by
Mr. Shreyas Mehrotra, Adv.
Rajni Mukhi
Date: 2015.01.08
17:19:38 IST
For Respondent(s)
Reason:
Mr. R. Venkataramani, Sr. Adv.
Mr. Satya Mitra Garg,Adv.
Ms. Manju Aggarwal, Adv.
- 2 -
Mr. G. Balaji, Adv.
Ms. Mahalakshmi Pavani, Adv.
Ms. A. Nair, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
Post the matters on 14th January, 2015 on the top of the list.
(Rajni Mukhi) (Suman Jain) Sr. P.A. Court Master