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Supreme Court - Daily Orders

Kalyani Mathivanan vs K V Keyaraj on 6 January, 2015

Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana

  ITEM NO.203                                 COURT NO.4                SECTION XII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

  Civil Appeal                No(s).    5946-5947/2014

  KALYANI MATHIVANAN                                                    Appellant(s)

                                                    VERSUS

  K V KEYARAJ AND ORS.                                                     Respondent(s)

  (with appln. (s) for directions and permission to place addl.
  documents on record and stay and vacating stay and office report)

  WITH
  C.A. No. 8602-8603/2014
  (With appln.(s) for stay and Office Report)

   C.A. No. 6455-6456/2014
  (With appln.(s) for directions and appln.(s) for directions and
  stay and Office Report)

  Date : 06/01/2015 These appeals were called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                         HON'BLE MR. JUSTICE N.V. RAMANA

  For Appellant(s)                     Mr.   K.K. Venugopal, Sr. Adv.
                                       Mr.   Gopal Sankranarayanan, Adv.
                                       Ms.   P. Priyadarshni, Adv.
                                       Ms.   Pooja Dhar,Adv.
                                       Mr.   Vikramaditya, Adv.

                                       Mrs. Geetha Kovilan,Adv.
                                       Mr. P.R. Kovilan, Adv.

                                       Mr. Rakesh Dwivedi, Sr. Adv.
                                       Mr. Subramonium Prasad, Adv.
                                       Mr. M. Yogesh Kanna,Adv.

                                       Mr.   Guru Krishnakumar, Sr. Adv.
                                       Mr.   V. Shyamohan,Adv.
                                       Mr.   Abhishek Kumar, Adv.
                                       Ms.   Chaitali Dhinoja, Adv.
Signature Not Verified

Digitally signed by
                                       Mr.   Shreyas Mehrotra, Adv.
Rajni Mukhi
Date: 2015.01.08
17:19:38 IST
  For Respondent(s)
Reason:
                                       Mr. R. Venkataramani, Sr. Adv.
                                       Mr. Satya Mitra Garg,Adv.
                                       Ms. Manju Aggarwal, Adv.
                          - 2 -


                Mr. G. Balaji, Adv.
                Ms. Mahalakshmi Pavani, Adv.
                Ms. A. Nair, Adv.


     UPON hearing the counsel the Court made the following
                        O R D E R

Heard in part.

Post the matters on 14th January, 2015 on the top of the list.

(Rajni Mukhi) (Suman Jain) Sr. P.A. Court Master