Kerala High Court
The Director General vs K.Manikandan on 14 August, 2012
Author: Babu Mathew P.Joseph
Bench: Thottathil B.Radhakrishnan, Babu Mathew P.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
&
THE HONOURABLE MR. JUSTICE BABU MATHEW P.JOSEPH
THURSDAY, THE 12TH DAY OF SEPTEMBER 2013/21ST BHADRA, 1935
OP (CAT).No. 3190 of 2013 (Z)
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AGAINST THE ORDER/JUDGMENT IN OA 70/2011 of CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH DATED 14.08.2012
PETITIONER(S):
--------------------------
1. THE DIRECTOR GENERAL
INDIAN COUNCIL OF AGRICULTURAL RESEARCH
KRISHI BHAVAN, RAJENDRA PRASAD ROAD, NEW DELHI - 110 001.
2. THE DIRECTOR
CENTRAL PLANTATION CROPS RESEARCH INSITUTE
INDIAN COUNCIL OF AGRICULTURAL RESEARCH, KASARAGOD
P.O KUDLU - 671 124.
BY ADV. SRI.P.SANTHOSH KUMAR, SC, ICAR
RESPONDENT(S):
----------------------------
K.MANIKANDAN
S/O. A. KUNHAMBU NAIR, PROGRAMME ASSISTANT (T-6)
KRISHI VIGYAN KENDRA, CPCRI, KASARAGOD,
P.O. KUDLU (UNDER ORDER OF REVERSION TO T-5)
RESIDING AT PAVITRA, ARJAL ROAD, CHOWKY,
P.O. KUDLU - 671 124.
R BY SRI.P.V.MOHAN
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON 12-09-2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (CAT).No. 3190 of 2013 (Z)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT-P1- COPY OF THE O.A NO. 70/2011 FILED BY THE APPLICANT BEFORE
THE CAT, ERNAKULAM BENCH
EXHIBIT-P2- COPY OF THE REPLY STATEMENT DATED 17/03/2011 FILED BY THE
2ND RESPONDENT.
EXHIBIT-P3- COPY OF THE REJIONDER DATED 15/08/2011 FILED BY THE
APPLICANT.
EXHIBIT-P4- COPY OF THE REPLY TO REJOINDER FILED BY THE RESPONDENT.
EXHIBIT-P5- COPY OF THE M.A 254/2012 DATED 28/12/2011 FILED BY THE
RESPONDENTS.
EXHIBIT-P6- COPY OF THE STATEMENT DATED 22/03/2012 IN O.A 70/2011
FILED BY THE COUNSEL FOR THE RESPONDENTS.
EXHIBIT-P7- COPY OF THE STATEMENT DATED 21/06/2012 IN O.A 70/2011
FILED BY THE COUNSEL FOR THE RESPONDENTS.
EXHIBIT-P8- COPY OF THE ORDER DATED 14.08.2012 IN O.A 70/2011 OF THE
HONOURABLE CAT,ERNAKULAM BENCH.
EXHIBIT-P9- COPY OF THE JUDGMENT DATED 05/01/2012 IN O.P (CAT)
45/2012 OF THIS HONOURABLE COURT.
EXHIBIT-P10- COPY OF THE JUDGMENT DATED 17/08/2012 OF THE HONOURABLE
SUPREME COURT IN C.A NO.5899/2012.
RESPONDENT(S)' EXHIBITS
---------------------------------------
NIL
//TRUE COPY//
PA TO JUDGE.
jg
THOTTATHIL B.RADHAKRISHNAN &
BABU MATHEW P.JOSEPH, JJ.
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OP(CAT) No.3190 of 2013
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Dated this the 12th day of September, 2013.
J U D G M E N T
Thottathil B.Radhakrishnan, J.
Issue raised in this original petition is covered against the establishment by the judgment in OP(CAT) No.2508 of 2013 dated 19.07.2013. Following that judgment, this original petition is dismissed in limine.
(THOTTATHIL B.RADHAKRISHNAN, JUDGE) (BABU MATHEW P. JOSEPH, JUDGE) jg