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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(6) in Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021

(6)Each consignment of cattle transport vehicle shall bear a label showing in bold red letters the name, address and telephone number of the consignor and consignee,